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Union of India - Section

Section 1 in The Use of very Lower Power Remote Cardiac Monitoring Radio Frequency Wireless Medical Devices, Medical Implant Communication System (MICS) Or Medical Implant Telemetry Systems (MITS), and other such very Low Power Medical Radio Frequency Wireless Devices or Equipments (Exemption from Licensing Requirement) Rules, 2008

1. Short title and commencement.

(1)These rules may be called the Use of Very Lower Power Remote Cardiac Monitoring Radio Frequency Wireless Medical Devices, Medical Implant Communication System (MICS) or Medical Implant Telemetry Systems (MITS), and other such Very Low Power Medical Radio Frequency Wireless Devices or Equipments (Exemption from Licensing Requirement) Rules, 2008.
(2)These rules shall be applicable in the 402-405 MHz frequency band.
(3)They shall come into force on the date of their publication in the Official Gazette.