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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(4)(a) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

(a)The total daily allowance for such halts is limited to the amount of Travelling Allowance admissible for returning to his place of residence and coming back to attend an adjourned meeting or another meeting.