Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Assam - Subsection Section 42(1) in The Assam Agricultural University Act, 1968 (1)The first Statutes with regard to matters set out in Clause (1) to (11) of Section 41 shall he made by the Vice-Chancellor with the approval of the Chancellor.
