Supreme Court - Daily Orders
Shasta Freight Services Pvt. Ltd. vs Prl. Commissioner Of Customs on 14 February, 2020
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.14 COURT NO.14 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1113/2020
(Arising out of impugned final judgment and order dated 19-12-2018
in WP No. 29237/2018 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
SHASTA FREIGHT SERVICES PVT. LTD. Petitioner(s)
VERSUS
PRL. COMMISSIONER OF CUSTOMS & ANR. Respondent(s)
( IA No.22211/2020-CONDONATION OF DELAY IN FILING )
Date : 14-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. P.Vikram,Adv.
Mr. D.Bharat Kumr,Adv.
Ms. V.Deepti Anand,Adv.
Mr. Tadimalla Bhaskar Gowtham,Adv.
Mr. Aman Shukla,Adv.
Mr. Siddharth Sinha,Adv.
Mr. Gopal Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP (C) No. 18136/2019.
(SUMAN WADHWA) Signature Not Verified (PRADEEP KUMAR) AR CUM PS Digitally signed by BRANCH OFFICER GEETA AHUJA Date: 2020.02.14 17:11:54 IST Reason: