Section 11(3) in The Maharashtra Chit Funds Rules, 1976
(3)(a)if the Foreman is not a firm or a Corporation, the name, father's or mother's/husband's name, age, occupation and permanent address of the Foreman;(b)if the Foreman is a firm, the name of the firm and the name of each one of the partners of the firm and other particulars mentioned in sub-clause (a) in respect of each partner thereof;(c)if the Foreman is a Corporation, the name of the Corporation, its registration number and the name and situation of its registered office:
