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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(2)The Certificate under sub-rule (1) shall be issued or endorsed as deemed appropriate by the Central Government and in every case the Central Government shall assume full responsibility for the Certificate.