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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(2)(e) in Uttar Pradesh Muslim Waqfs Act, 1960

(e)payment of all expenses incurred by the Board and 8 sub-committee, if any, in the performance of the duties imposed, and in exercise of the powers conferred by or under this Act.