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[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(9)(a) in The Orissa Factories Rules, 1950

(a)all electrical apparatus shall either be excluded from the area of risk or they shall be of such construction and so installed and maintained as to prevent the danger of their being a source of ignition;