Supreme Court - Daily Orders
Richal vs Rajasthan Public Service Commission on 11 December, 2017
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.4 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
14306-14310/2017
(Arising out of impugned final judgment and order dated 08-03-2017
in DBSAW No. 191/2017 08-03-2017 in DBSAW No. 206/2017 08-03-2017
in DBSAW No. 209/2017 08-03-2017 in DBSAW No. 230/2017 13-04-2017
in DBSAW No. 453/2017 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
Rishal & ORS. ETC. Petitioner(s)
VERSUS
RAJASTHAN PUBLIC SERVICE COMMISSION Respondent(s)
& ORS. ETC. ETC.
WITH
SLP(C) No. 19151-19154/2017 (XV)
SLP(C) No. 14481/2017 (XV)
SLP(C) No. 14356-14357/2017 (XV)
SLP(C) No. 14593-14594/2017 (XV)
SLP(C) No. 14581-14584/2017 (XV)
SLP(C) No. 14522-14525/2017 (XV)
SLP(C) No. 19157/2017 (XV)
SLP(C) No. 14947-14954/2017 (XV)
SLP(C) No. 18982/2017 (XV)
(FOR ADMISSION and I.R. and IA No.62026/2017-EXEMPTION FROM FILING
O.T.)
SLP(C) No. 21506/2017 (XV)
(FOR ADMISSION and I.R. and IA No.58573/2017-CONDONATION OF DELAY
IN FILING and IA No.58576/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 29556/2017 (XV)
(FOR ADMISSION and I.R. and IA No.103709/2017-CONDONATION OF DELAY
IN FILING and IA No.103713/2017-EXEMPTION FROM FILING O.T. and IA
No.103716/2017-PERMISSION TO FILE SLP/TP and IA
No.103724/2017-DELETING THE NAME OF RESPONDENT)
SLP(C) No. 24264/2017 (XV)
Signature Not Verified
(FOR ADMISSION and I.R. and IA No.90452/2017-EXEMPTION FROM FILING
Digitally signed by
ASHWANI KUMAR
Date: 2017.12.12
O.T.)
16:37:55 IST
Reason:
SLP(C) No. 28724/2017 (XV)
(FOR ADMISSION and I.R. and IA No.100963/2017-CONDONATION OF DELAY
2
IN FILING and IA No.100966/2017-EXEMPTION FROM FILING O.T. and IA
No.100961/2017-PERMISSION TO FILE SLP/TP and IA
No.100967/2017-DELETING THE NAME OF RESPONDENT)
SLP(C) No. 32467/2017 (XV)
(FOR ADMISSION and I.R. and IA No.94554/2017-CONDONATION OF DELAY
IN FILING and IA No.94556/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.94553/2017-PERMISSION TO FILE SLP/TP
and IA No.94555/2017-CONDONATION OF DELAY IN REFILING and IA
No.122125/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 11-12-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Parties Mr. P.S. Narsimhan, ASG
Mr. Surya Kant, Adv.
Mr. Pranav Vyas, Adv.
Mr. Aditya Pushkal Khanna, Adv.
Ms. Radha Rani Tarkar, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. P.S. Patwalia, Sr. Adv.
Mr. Ankur Chhibber, Adv.
Ms. Shruti Munjal, Adv.
Ms. Harshika, Adv.
Mr. Anil Kumar Gautam, AOR
Mr. Pardeep Gupta, Adv.
Mr. Parinav Gutpa, Adv.
Ms. Mansi Gupta, Adv.
Mr. Moazzam Ali, Adv.
Dr. (Mrs. ) Vipin Gupta, AOR
Mr. Ravi Chandra Prakash, Adv.
Mr. Shantanu Jugtawat, Adv.
Mr. Amit, Adv.
Mr. Narendra Kumar Goyal, Adv.
Ms. Vani Viyas, Adv.
M/s Ravi Chandra Prakash & Co., AOR
Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. Purushottam Sharma Tripathi, AOR
Mr. Ravi Chandra Prakash, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Surendra Singh Rana, Adv.
Mr. L. Nidhi Ram Sharma, Adv.
Mr. Sanjeeb Panigrahi, AOR
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Mr. Ankolekar Gurudatta, AOR
Mr. Prashant Bhushan, AOR
Mr. Govind Jee, Adv.
MR. Brijesh Kalatta, Adv.
Mr. Gurudatta Ankolekar, Adv.
Mr. Tomy Chacko, Adv.
Ms. Divya Nair, Adv.
Mr. Anish Kumar Gupta, Adv.
Mr. Chandra Shekhar Suman, Adv.
Mr. R.K. Rajwanshi, Adv.
Mr. Avdhesh Kumar Singh, Adv
Ms. Deepshikha Bharati, Adv.
Ms. Ruchi Kohli, AOR
Mr. Milind Kumar, AOR
Mr. Rishabh Sawcheti, Adv.
Ms. Padma Priya, Adv.
Mr. Dhruv Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 16.01.2018.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER