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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17A(3) in The U.P. Basic Education (Teachers) Service Rules, 1981

(3)Where the number of selected candidates is more than the number of vacancies and all the selected candidates do not get appointments under sub-rule (1) of Rule 19, the District Basic Education Officer shall forward the list of such selected candidates as have not been able to get appointment due to non-availability of vacancies, along with their applications and other particulars, to the Regional Assistant Director of Education (Basic), for the purposes of utilising the list in a district within his region where sufficient number of selected candidates are not available to fill the vacancies in such district.