Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Maharashtra - Subsection

Section 170(1) in Maharashtra Housing and Area Development Act, 1976

(1)The Authority shall submit, in respect of each year an annual report to the State Government, in such form and before such date in the next succeeding year as the State Government may determine.