Central Administrative Tribunal - Delhi
Manju Meena vs Govt. Of Nctd on 23 October, 2018
1 OA No.484/2018 and connected cases
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH: NEW DELHI
(1) O.A No.484/2018
With
(2) O.A. No.485/2018
(3) O.A. No.486/2018
(4) O.A. No.487/2018
(5) O.A. No.488/2018
(6) O.A. No.489/2018
(7) O.A. No.491/2018
(8) O.A. No.492/2018
(9) O.A. No.493/2018
(10) O.A. No.494/2018
(11) O.A. No.495/2018
(12) O.A. No.496/2018
(13) O.A. No.497/2018
(14) O.A. No.498/2018
(15) O.A. No.500/2018
(16) O.A. No.515/2018
(17) O.A. No.516/2018
(18) O.A. No.517/2018
MA No.580/2018
MA No.581/2018
(19) O.A. No.519/2018
(20) O.A. No.520/2018
The 23rd day of October, 2018
Hon'ble Mr. V. Ajay Kumar, Member (J)
Hon'ble Mr. A.K. Bishnoi, Member (A)
(1) O.A. No.484/2018
1. Ms. Manju Meena
Aged about 29 years,
D/o Sh. Shivram Meena
R/o Metro View App,
Sector-13, Pocket B,
Flat No.191,
Dwarka, Delhi - 78
Mob. No. 95559777407
Post: TGT (Natural Science) (Female)
Post Code: 136/17
Group-B.
2. Mr. Arvind Kumar
Aged about 26 years,
2 OA No.484/2018 and connected cases
S/o Sh. Ramvir Sharma
R/o D/426, Gali No. 10,
Circular Road, Sonia Vihar,
Delhi - 110090
Mob. No. 8750656659
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
3. Ms. Promila
Aged about 32 years,
D/o Sh. Umed Singh
R/o Flat - 178/GH 5 & 7,
Paschim Vihar,
Delhi - 110087
Mob. No. 9650900817
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
4. Ms. Amita Swami
Aged about 36 years,
D/o Sh. Gopal Dass Swami
R/o 4A, Raghubir Block,
Behind Golden Valley School,
Near Paprawat Road, Prem Nagar,
Najajgarh, New Delhi-43
Mob. No. 9990420543
Post: TGT (Hindi) (Female)
Post Code: 141/17
Group-B.
5. Ms. Anju Kumari
Aged about 20 years,
D/o Sh. Naresh Kumar
R/o RZ-48A, Shiv Enclave,
Najafgarh, New Delhi - 43
Mob. No. 9999860221
Post: TGT (Natural Science) (Female)
Post Code: 136/17 Group-B.
6. Ms. Yogita
Aged about 25 years,
3 OA No.484/2018 and connected cases
D/o Sh. Rajbir Singh
R/o VPO Dhamar, Dist-Rohtak,
Teh Rohtak,
Haryana
Mob. No.9812198576
Post: TGT (Natural Science) (Female)
Post Code: 136/17
Group-B.
7. Ms. Pinki
Aged about 34 years,
D/o Dharambir
R/o 206, Village Madanpur,
Dabas P.O. Rani Khera,
Delhi-110081
Mob. No. 9268300239
Post: Special Educator Teacher
Post Code: 87/17
Group-B.
8. Ms. Deepika Dabas
Aged about 23 years,
D/o Sh. Jaipal Singh
R/o VPO, Madanpur Dabas,
New Delhi-110081
Mob. No. 9211805054
Post: Special Educator Teacher
Post Code: 87/17
Group-B.
9. Ms.Priyanka
Aged about 27 years,
D/o Sh. Satyawan
R/o Bhadani (94),
Bhadani, Jhajjar.
Mob. No.9582031882
Post: TGT Social Science
Post Code:138/17
Group-B.
10. Ms. Samreen
Aged about 21 years,
4 OA No.484/2018 and connected cases
D/o Sh. Mohd. Sabik
R/o 2232, Ahata Hajjan,
BI Road, Gran Lal Kuan,
Delhi-110006
Mob. No.7838802250
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
11. Ms. Dipti Kapoor
Aged about 35 years,
D/o Late Ashok Kumar
R/o H. No.98, 2nd Floor,
Pocket-21, Sec 24,
Rohini, New Delhi-110085
Mob. No.9871073950
Post: Special Educator Teacher
Post Code: 87/17
Group-B.
12. Ms. Priya Jawla
Aged about 29 years,
D/o Sh. Gajender Singh
R/o 15/115 Type II, Police Line,
Pitampura, Delhi
Mob. No.9136155225
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
13. Mrs. Shaifali Gupta
Aged About 29 years
D/o Mata Prasad Gupta,
R/o Flat No. 09, Gali No. 17,
Wazirabad Village,
Delhi-1100084
Mob. No.9015454153
Post: TGT (Hindi) Female
Post Code:141/17 Group-B.
14. Mrs. Moni Kumari
5 OA No.484/2018 and connected cases
Aged About 32 years
D/o Ramakant Thakur,
R/o Plot No. 16B, K.H. No. 75/22,
Kushik Enclave, Burari,
Delhi-1100084
Mob. No.9693576343
Post: TGT (Social Science) Female
Post Code: 138/17
Group-B.
15. Komal
Aged About 20 years
D/o Jasvir Singh,
R/o VII Rampura (Kundal)
Khukhoda,
Sonipat-131402
Mob. No.7988824216
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
16. Karan
Aged about 21 years
D/o Satyawan,
R/o VII Rampura (Kundal)
Khukhoda,
Sonipat-131402
Mob. No.9050382308
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
17. Sagar Kumar Manjhi
Aged about 21 years
D/o Hari Kumar Manjhi,
R/o C-158, Avantika, Rohini,
Sec-1, Delhi - 85
Mob. No.9818153375
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
6 OA No.484/2018 and connected cases
18. Alpana Yadav
Aged about 20 years
D/o Mahesh Yadav,
R/o H No. 5, Kamruddin Nagar,
Nangloi, Delhi -41
Mob. No. 9811740319
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
19. Jagdish Prasad
Aged about 36 years
D/o Duli Chand,
R/o 329, O-Block, Mangolpuri,
New Delhi-110008
Mob. No. 9818153375
Post: TGT ( Social Science & English)
Post Code:137/17 & 131/17
Group-B.
20. Sadhna
Aged about 21 years
D/o Rajveer,
R/o 61, Maycha, Mapcha,
Gautam Buddha Nagar,
UP - 201310
Mob. No. 9312268578
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
21. Jaideep
Aged about 24 years
D/o Jagpal Singh,
R/o 94, Bhadani,
Jhajjar, Haryana - 124104
Mob. No. 9871067646
Post: Assistant Primary Teacher
Post Code: 89/17 Group-B.
22. Sameer
Aged about 20 years
D/o Mohd. Saleem,
7 OA No.484/2018 and connected cases
R/o C- 355, Gali No.15,
Shri Ram Colony,
Rajiv Nagar,
Delhi - 1100094
Mob. No. 7053607436
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
23. Reetu Rani
Aged about 32 years
D/o Satbir Singh,
R/o VPO Kheri Road,
Tehsil Narnound, Hissar,
Haryana-125021
Mob. No. 9718831469
Post: Special Educator Teacher
Post Code: 87/17 Group-B.
24. Himanshi Walia
Aged about 24 years
D/o Bittoo Walia,
R/o H. No. D206B, ST. No. 8,
Jagat Puri, Near Nathu Chowk,
Mandoli Road, Shahdara,
Delhi-110093
Mob. No. 9990875505
Post: TGT Social Science (Female)
Post Code: 138/17 Group-B.
25. Sanjay Kumar Sharma
Aged about 27 years
D/o Bittoo Walia,
R/o H. No. D-215,
St. No. 9, Jagat Puri,
Mandoli Road, Shahdara,
Delhi - 110093
Mob. No. 9560214003
Post: TGT Natural Science & Maths
Post Code: 135/17 & 133/17
Group-B. ....Applicants
(By Advocate: Shri Anuj Aggarwal)
8 OA No.484/2018 and connected cases
Versus
1. Govt. of NCT of Delhi
Through the Chief Secretary
Secretariat, I.P. Estate,
New Delhi - 110002.
2. Union of India
Through its Secretary
Ministry of Human Resource & Development,
Shastri Bhawan,
New Delhi-110001.
3. Delhi Subordinate Services Selection Board (DSSSB)
Through its Chairman
Govt. of NCT of Delhi,
FC-18, Institutional Area,
Karkardooma, Delhi - 110092.
4. The Director of Education,
Directorate of Education,
Govt. of NCT of Delhi
Old Secretariat Building,
Civil Lines, Delhi-110054.
5. Central Board of Secondary Education (CBSE)
Through its Chairman
Shiksha Kendra, 2, Community Centre,
Preet Vihar, Delhi-110092. ...Respondents
(By Advocate: Mrs. Harvinder Oberoi for respondent Nos.1, 3 & 4
Mr. Kumar Onkareshwar for Respondent No.2)
(2) OA No.485/2018
1. Sh. Santosh Kumar
Aged about 33 years,
S/o Sh. Ram Yatan Paul
R/o 78-A, Ground Floor, DDA Flats,
Pocket-12, Jasola Vihar,
New Delhi-110025
Mob. No. 9911220316
Post: Special Education Teacher
Post Code: 87/17
Group-B.
9 OA No.484/2018 and connected cases
2. Ms. Sudesh Kumari
Aged about 36 years,
D/o Sh. Subey Singh
R/o H. No.305,
VPO, Deenda Pur,
New Delhi-110043
Mob. No.9910062330
Post: PGT (History) (Female)
Post Code: 113/17
Group-B.
3. Ms. Kavita Rani
Aged about 33 years,
D/o Sh. Mahender Singh
R/o B-1210, Jahangir Puri,
New Delhi-110033
Mob. No. 9968877218
Post: Assistant Primary Teacher
Post Code:89/17
Group-B.
4. Ms. Monika
Aged about 33 years,
D/o Sh. Jagbir Singh
R/o H. No. 696, Saini Mohalla,
Nangloi, Delhi-110041
Mob. No. 9968877218
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
5. Ms. Harsimran Kaur
Aged about 30 years,
D/o Sh. Jagmohan Singh
R/o Flat No. 68, LIG Flats,
Pocket-IX, Sector-21,
Rohini, Delhi-110021
Mob. No.9958110182
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
10 OA No.484/2018 and connected cases
6. Ms. Minaxi Mathur
Aged about 30 years,
D/o Sh. Raghubir Singh
R/o A-14, Sultan Pur Road,
Near Sandeep Hardware Wali Gali,
Karala, Delhi-110081
Mob. No. 9911274676
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
7. Sh. Pankaj Sharma
Aged about 30 years,
S/o Sh. Raghuwar Lal Sharma
R/o 100, Amar Singh Colony,
Nagaur, (Raj)-341001
Mob. No.9461123102
Post: Physical Education Teacher
Post Code:90/17
Group-B.
8. Sh. Zulfikar Ali
Aged about 37 years,
S/o Liyaqat Ali,
R/o 244/6, Gali No.5,
Sangam Vihar, Wazirabad,
Delhi-110084.
Mob- 8802475037,
Post : Physical Education Teacher
Post Code : 90/17 & 94/17
Group-B.
9. Sh. Ramesh Kumar
Aged about 36 years,
S/o Raj Singh,
R/o 1544/31, Chhotu Ram Colony,
Gohana Road Sonepat,
Haryana-131001
Mob-09050090025,
Post :PGT History
Post Code:42/17
Group-B.
11 OA No.484/2018 and connected cases
10. Sh. Parveen
Aged about 30 years,
S/o Krishan,
R/o 570, V.P.O.- Sohati
Dist.-Sonepat,
Haryana-131402
Mob- 8198958211,
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
11. Sh. Shakti Raj
Aged about 36 years,
S/o Singh Ram,
R/o V.P.O.-Bajana Kalan,
The- Ganaur, Dist.-Sonipat,
Haryana-131101
Mob- 9253359883,
Post: PGT Hindi
Post Code: 110/17
Group-B.
12. Sh. Vineet Kumar
Aged about 30 years,
S/o Mahesh Kumar,
R/o B1/14, Dashrath Puri,
Street No. 8A
Delhi-110045
Mob- 9958474464,
Post: Assistant Primary Teacher
Post Code:89/17
Group-B.
13. Sh. Atul Kumar Yadav
Aged about 30 years,
S/o Dashrath Lal Yadav,
R/o Umarpur Neeva,
P.S.-Dhoomanganj,
Tehsil-Allahabad Sardar,
Allahabad-211001
Mob- 7007754994,
12 OA No.484/2018 and connected cases
Post : Special Educator Teacher
Post Code:87/17
Group-B.
14. Sh. Surender Singh
Aged about 35 years,
S/o Rajender Singh,
R/o B-203, Anand Vass,
Shakurpur, New Delhi,
Pin-110034
Mob- 9213724076,
Post: Physical Education Teacher
Post Code: 90/17 & 94/17
Group-B.
15. Sh. Vikas Dahiya
Aged about 30 years,
S/o Mehtab Singh,
R/o 123/5, Rajeev Colony,
Murthal Road, Sonepat,
Haryana-131001,
Mob- 9034916032,
Post: TGT Physical Education Teacher
Post Code: 90/17
Group-B.
16. Sh. Ashok Kumar
Aged about 33 years,
S/o Bhagwan,
R/o RZ-157, C- Block,
Part-I, Roshan Vihar,
Najafgarh, New Delhi
Mob-9818091174,
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
17. Sh. Manju Tanwar
Aged about 33 years,
S/o Gulab Singh Tanwar,
R/o Z-537, Prem Nagar,
Gali No.21, Near Durgachowk,
13 OA No.484/2018 and connected cases
Nangloi, Delhi
Mob- 8860617182,
Post: Assistant Primary Teacher
Post Code: 89/17
Group- B. ...Applicants
(By Advocate: Shri Anuj Aggarwal)
Versus
1. Delhi Subordinate Services Selection Board (DSSSB)
Through the Chairman
FC-18, Institutional Area,
Karkardooma, Delhi-110092.
2. Govt. of NCT of Delhi
Through the Chief Secretary
Secretariat, I.P. Estate,
New Delhi - 110002.
3. The Director of Education,
Directorate of Education,
Govt. of NCT of Delhi
Old Secretariat Building,
Civil Lines, Delhi-110054. ...Respondents
(By Advocate: Mrs. Harvinder Oberoi)
(3) OA No. 486/2018
1. Priyanka,
D/o Vijay Khatri,
aged about 21 years,
R/o H.NO. 164, Nai Basti,
Mamurpur, Narela, Delhi-40
Mob. 9718021349.
2. Anuradha
D/o Ashok Kumar
Aged about 30 years,
R/o H.No. 158, Gali No. 9,
Singhu Boarder Road,
Nerela, Delhi-40
Mob. 7210033999.
3. Sunita,
D/o Bijender
14 OA No.484/2018 and connected cases
Aged about 21 years,
R/o H.No. 434,
Main Stand Vali Gali,
Bankner, Delhi-40
Mob. 7503023193.
4. Shubham,
S/o Brahmanand
aged about 24 years,
VPO-Badla
Distt-Hisar, Haryana-125042
Mob. 7503348040.
5. Rekha,
D/o Jai Singh,
Aged about 41 years,
R/o 307 IInd Floor,
Bhera Enclave, New Delhi-87
Mob. 9650144435.
6. Bharti,
D/o Kanwarlal
Aged about 22 years,
R/o 24/607, Khatik,
Mahoola, Bahadurgarh,
New Delhi. Mob. 9992542249.
7. Mahesh Kumar,
S/o Lt. Hari Kishan
Aged about 41 years,
R/o C-130, Gali No. 12,
Kanwarsingh Nagar, Nangloi
New Delhi, Mob. 9650284985. ... Applicants
(By Advocate: Shri Ranjit Sharma)
Versus
1. Govt. of NCT of Delhi,
Through the Principal Secretary
Department of Education
At the old secretariat, Delhi-54.
2. Director of Education
Govt. of NCT, Delhi,
At the Old Secretariat, Delhi-110054.
3. Delhi Subordinate Service Selection
15 OA No.484/2018 and connected cases
Board (DSSSB) through its Secretary
At: FC-18, Industrial Area,
Karkardooma, Delhi-92. ... Respondents
(By Advocate:Mrs. Harvinder Obeori and Shri Anuj Kumar Sharma)
(4) O.A. No. 487/2018
Vandana (aged 36 years)
(Post-Teacher, Group-B)
W/o Sh. Kuldeep Sharma
R/o RZ-76, Second Floor,
South Extn. Part-I,
Happy Smile Play School
Shukkar Bazar Road,
Uttam Nagar, New Delhi-59. ... Applicant
(By Advocate: Shri Subodh Kumar Jha)
Versus
1. Govt. of NCT of Delhi,
Through its Secretary
Delhi Secretariat,
Players Building,
IP Estate, New Delhi.
2. Delhi Subordinate Services Selection Board (DSSSB),
Through its Chairperson,
FC-18, Institutional Area,
Karkardooma, Delhi-110092.
3. Directorate of Education
Through Govt. of NCT of Delhi,
Old Secretariat, Delhi. ... Respondents
(By Advocate: Mrs. Harvinder Oberoi)
(5) O.A. No. 488/2018
1. Jayant
S/o Sh. Houshiar Singh
R/o H.NO. 418, Dinesh Rent House,
16 OA No.484/2018 and connected cases
Main Bus Stand,
VPO Qutab Garh, Delhi.
2. Shailender Srivastav
S/o Sh. Ashok Kumar Srivastav
R/o 9/2768, Chander Puri, Kailash Nagar,
Delhi-110031
Age about 31 years,
Group 'B'
(candidates to the post of Assistant
Teacher (Primary)). .. Applicants
(By Advocate: Shri Ajesh Luthra)
Versus
1. Govt. of NCT of Delhi,
Through its Chief Secretary
A-Wing, 5th Floor, Delhi Secretariat,
IP Estate, New Delhi.
2. Delhi Subordinate Services Selection Board (DSSSB),
Through its Chairman
FC-18, Karkardooma Institutional Isa,
Delhi-110092.
3. The Director,
Directorate of Education
Govt. of NCT of Delhi,
Old Secretariat, Delhi-110054.
4. Lieutenant Governor of Delhi,
Raj Niwas, Rajpur Road, Delhi. ... Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri Anuj Kumar Sharma)
(6) O.A. No.489/2018
1. Ritu (25 years)
(Post-Teacher, Group-B)
W/o Sh. Amit
D/o Sh. Dilbag Singh,
R/o G-15, All India Radio Colony,
Khampur, Delhi-110036.
17 OA No.484/2018 and connected cases
2. Preeti (aged 23 years)
(Post-Teacher, Group-B),
W/o Sh. Parveen Kumar,
R/o C-19, MCD Colony,
Nani Wala Bagh, Azadpur,
Delhi-110033.
3. Suman (25 years),
(Post-Teacher, Group-B)
D/o Sh. Jai Bhagwan,
R/o H.NO. 279, Sannoth,
Shahpur Garhi, Delhi-110040.
4. Rahul Chahal (26 years),
(Post-Teacher, Group-B)
S/o Sh. Balraj Singh,
R/o H. No. 173,
Near Chopal Wali Gali,
Village-Sannoth, Narela,
Delhi-110040.
5. Anshul Mathur (21 years),
(Post-Teacher, Group-B)
S/o Sh. Surender Mathur
R/o H.No. 20, Main Kanjhawala Road,
Malik Nursingh Home, Karala,
Delhi-110081. ... Applicants
(By Advocate: Shri Rajesh Pratap Singh Raghuvanshi)
Versus
1. Govt. of NCT of Delhi,
Through its Secretary
Delhi Secretariat
Players Building
IP Estate, New Delhi.
2. Delhi Subordinate Services Selection Board,
Through its Chairperson
FC-18, Institutional Area,
Karkardooma, Delhi-110092.
18 OA No.484/2018 and connected cases
3. Directorate of Education,
Through Govt. of NCT of Delhi,
Old Secretariat, Delhi.
4. Union of Delhi
Through Secretary
Ministry of HRD,
Govt. of India,
Shastri Bhawan,
New Delhi-110001.
5. Central Board of Secondary Education
Through its Secretary
Siksha Kendra, 2, Community Centre,
Preet Vihar, Delhi-110092. ... Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)
(7) O.A. No. 491/2018
1. Ravi Shanker Vishwakarma
(Aged about 41 years),
S/o Sh. Sudhi Ram,
R/o Flat No. 494, Pocket-C,
DD Flats, Lok Nayak Puram,
Bakkarwala, New Delhi-110041.
2. Kiran Chhikara (Aged about 34 years),
S/o Jagbir singh Chhikara,
R/o VPO Jaunti, Delhi-110081. ... Applicants
(By Advocate: Shri T.N. Tripathi)
Versus
1. Govt. of NCT of Delhi,
Through its Chief Secretary
A-Wing, 5th Floor, Delhi Secretariat,
IP Estate, New Delhi.
2. Union of India
19 OA No.484/2018 and connected cases
Through its Secretary
Ministry of Human Resource Development,
Shastri Bhawan, New Delhi.
3. Delhi Subordinate Services Selection Board (DSSSB),
Through its Chairman
FC-18, Karkardooma Institutional Area,
Delhi-110092.
4. The Director of Education,
Directorate of Education
Govt. of NCT of Delhi,
Old Secretariat Building, Civil Lines,
Delhi-110054. ... Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)
(8) O.A. No. 492/2018
1. Sh. Sushila
Aged about 30 years,
W/o Sh. Sandeep Kumar
R/o 39, Garh Sahijhanpur,
P.O. Shahpur Turk, Sonepat,
Haryana-131001
Mob No. 9050000246
Post: Physical Education Teacher
Post Code: 90/17
Group-B.
2. Ms. Monica Mor
Aged about 30 years,
D/o Sh. Raj Singh Mor,
R/o H. No. 22A/25,
Braham Nagar, Rohtak Road,
Haryana-131001
Mob No. 9050560353
Post: Assistant Primary Teacher
Post Code: 89/17
Group-B.
3. Sh. Sunil Dalal
Aged about 33 years,
D/o Sh. Ranjeet Singh Dalal
R/o 273, Arya Mohalla,
Nangloi, New Delhi-110041
20 OA No.484/2018 and connected cases
Mob No. 9812310293
Post: Physical Education Teacher
Post Code: 90/17
Group-B.
4. Mr. Sandeep Kumar
Aged about 30 years,
D/o Sh. Jai Narain
R/o V.P.O. Jasaur-Kheri,
Teh- Bahadurgarh,
Jhajjar, Haryana-124535
Nangloi, Delhi-110041
Mob No. 9812310293
Post: Physical Education Teacher
Post Code: 90/17
Group-B.
5. Ms. Kavita
Aged about 30 years,
D/o Krishan Dutt Sharma
R/o Village Qutab Garh Extension,
Gali No.1, H. No. 7,
Near Animal Hospital,
Delhi-110039
Mob No. 9654237745
Post: Assistant Nursery Teacher
Post Code: 88/17
Group-B.
6. Mr. Vikas Kumar
Aged about 30 years,
S/o Sh. Balbir Ramala,
Tehsil-Baraut, District,
Baghpat, UP-250623
Mob No. 7906902519
Post: Special Education Teacher
Post Code: 87/17
Group-B.
7. Mrs. Jaya Chaudhary
Aged about Jehar Singh (sic.)
R/o 71A Kavita Colony,
Nangloi, New Delhi-110041
Mob No. 7834866529
Post: Physical Education Teacher
Post Code: 90/17 & 95/17
Group-B.
21 OA No.484/2018 and connected cases
8. Archana Kumari
Aged about 30 years,
D/o Prem Sagar Singh
R/o Plot No. 22, Khasra No. 75/23,
Gali No. 25, A Block Kaushik Enclave,
Burari, Delhi-110084
Mob No. 7827603640
Post: PGT Computer Science
Post Code: 151/17
Group-B.
9. Kavita
Aged about 30 years,
W/o Amit Sharma
R/o F 243, Prashant Vihar,
Rohini, Sector 14,
Delhi-110085
Mob No. 9891707558
Post: Assistant Primary Teacher
Post Code: 89/17.
10. Renu
Aged about 33 years,
D/o Sh. Ramesh Kumar
R/o R-556/7, Pana Udyan,
Narela, Delhi-110049
Mob No. 9818204452
Post: Assistant Primary Teacher
Post Code: 89/17. .. Applicants
(By Advocate:Shri Anuj Aggarwal)
Versus
1. Delhi Subordinate Services Selection Board (DSSSB)
Through the Chairman
FC-18, Institutional Area,
Karkardooma, Delhi-110092
2. Govt. of NCT of Delhi
Through the Chief Secretary
Secretariat, I.P. Estate,
New Delhi-110002
3. The Director of Education,
Directorate of Education,
Govt. of NCT of Delhi
22 OA No.484/2018 and connected cases
Old Secretariat Building,
Civil Lines, Delhi-110054. ...Respondents
(By Advocate:Mrs.Harvinder Oberoi and Sh. Anuj Kumar Sharma)
(9)_ O.A. No.493/2018
1. Sh. Naresh Kumar
Aged about 32 years,
S/o Sh. Amar Chand
R/o E150/6, Hari Nagar Extn.
Jaitpur Road, Badarpur,
New Delhi-110044
Mob. No. 8800527172
Post: Special Education Teacher
Post Code: 87/17
Group-B.
2. Sh. Surender
Aged about 31 years,
S/o Sh. Gayan Parkash
R/o Village- Kiloroad,
Post Office-Sandal Kalan,
Distt. Sonepat,
Haryana-131001
Mob. No. 09991100940
Post: Special Education Teacher
Post Code: 87/17
Group-B.
3. Shri Vinod Kumar
Aged about 33 years
S/o Shri Om Prakash Sihag
R/o Ward No.6, Golu Wala,
Sihangan, Dist. Hanumangarh,
Rajasthan-335802
Mob. No.09680010863
Post: Special Education Teacher
Post Code: 87/17
Group - B.
4. Shri Shanker Lal Gujar
Aged about 32 years,
S/o Shri Barda Gujar
R/o Kajodia, Jajpriya, Bhilwara,
Shahpura Raj, Rajasthan
Pin-311404
23 OA No.484/2018 and connected cases
Mob No.9413683939
Post: Special Education Teacher
Post Code: 87/17
Group-B.
5. Shri Natthu Lal Yogee
Aged about 36
S/o Shri Ramakaran Yogee,
R/o Bichhidona via-Malarna,
R.S. Dist. Swai Madhopur
Rajasthan-3232033
Mob. No.9950331232
Post: Special Education Teacher
Post Code: 87/17
Group-B. ...Applicants
(By Advocate: Shri Anuj Aggarwal)
Versus
1. Delhi Subordinate Services Selection Board (DSSSB)
Through the Chairman
FC-18, Institutional Area,
Karkardooma, Delhi - 110092.
2. Govt. of NCT of Delhi
Through the Chief Secretary
Secretariat, I.P. Estate,
New Delhi - 110002.
3. The Director of Education,
Directorate of Education
Govt. of NCT of Delhi,
Old Secretariat Building, Civil Lines,
Delhi-110054. ... Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)
(10) OA No.494/2018
1. Teena (aged 30 years)
(Post-Teacher, Group-B),
W/o Sh. Amit Kumar Sharma,
R/o H.No. 1718, Pana Mamoorpur,
Narela, Delhi - 110 040.
2. Suman Kaushik (aged 32 years),
(Post-Teacher, Group-B),
24 OA No.484/2018 and connected cases
D/o Shri Niwas,
R/o H.No.82, Bank Vali Gali,
Pehlad Pur, Delhi - 110 042.
3. Vandana (aged 36 years)
(Post-Teacher, Group-B),
W/o Sh. Kuldeep Sharma,
R/o RZ-76, Second Floor,
South Extn. Part-I,
Happy Smile Play School,
Shukkar Bazar Road,
Uttam Nagar, New Delhi - 59.
4. Nidhi Sharma (age 32 years)
(Post-Teacher, Group-B),
D/o Shri Anil Sharma
W/o Sh. Nitin Kaushik,
WZ-829, Palam Village, Badiyal,
Bata Chowk, Delhi - 110 045.
5. Taljeet Kaur (age 35 years)
(Post-Teacher, Group-B),
D/o Sh. Harbans Singh,
R/o NW-4, Vishnu Garden,
Tilak Nagar, Delhi - 110 018.
6. Neelam (age 33 years),
(Post-Teacher, Group-B),
W/o Shri Narender,
R/o H.No.29/75, Near Jaat Chopal,
Daulat Pur, Shahbad,
Samaipur, Delhi - 110 042.
7. Sushma (age 32 years)
(Post-Teacher, Group-B),
W/o Shri Manish,
R/o H.No.13, Bank Wali Gali,
Prahlad Pur Bangar Village,
Delhi - 110 042. ...Applicants
(By Advocate: Shri Rajesh Pratap Singh Raghuvanshi)
Versus
1. Govt. of NCT of Delhi through
Secretary,
Delhi Secretariat,
Players Building, IP Estate,
25 OA No.484/2018 and connected cases
New Delhi.
2. Delhi Subordinate Services Selection Board,
Through its Chairperson,
FC-18, Institutional Area,
Karkardooma, Delhi - 110 092.
3. Directorate of Education,
Through Govt. of NCT of Delhi,
Old Secretariat, Delhi. ...Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri Jagdish N)
(11) O.A. No. 495/2018
1. Ritu (Aged about 32 years)
W/o Sh. Vishal,
R/o H.No.45, Pocket-12,
Sector 24, Rohini, Delhi-85
Post Code: 151/17-PGT
(Computer Science).
2. Vishal (Aged about 34 years)
S/o Sh. Dharamvir,
R/o H.No.45, Pocket-12,
Sector 24, Rohini, Delhi
Post Code: 150/17-PGT
(Computer Science). ...Applicants
(By Advocate: Shri Ranjan Tyagi)
Versus
1. Govt. of NCT of Delhi through
Chief Secretary,
A-Wing, 5th Floor, Delhi Secretariat,
IP Estate, New Delhi.
2. Delhi Subordinate Services Selection Board (DSSSB),
Through its Chairman,
FC-18, Karkardooma Institutional Area,
Delhi - 110 092.
3. The Director of Education,
Directorate of Education,
Govt. of NCT of Delhi,
26 OA No.484/2018 and connected cases
Old Secretariat Building, Civil Lines,
Delhi-110 054.
4. Lieutenant Governor of Delhi,
Raj Niwas, Rajpur Road,
Delhi. ...Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)
(12). O.A. No. 496/2018
1. Ms. Priyanka Gupta
Aged about 31 years,
D/o Ramesh Kumar Gupta
R/o E-4/8, Sector-16,
Rohini, Delhi
Mob. No.8585911237
Post: Assistant Primary Teacher (PRT)
Post Code:89/17
Group-B.
2. Ms. Pinki
Aged about 34 years,
D/o Shri Dharambir
R/o H.No.205,
Village Madanpur Dabas
P.O. Rani Khera,
New Delhi-110081
Mob No.9268300239
Post: Assistant Primary Teacher (PRT)
Post Code:89/17
Group-B.
3. Ms. Kanchan Sharma
Aged about 31 years,
D/o Shri Kiran Pal Sharma
R/o 1067/E, Ganga Niwas,
Lohiya Gali No.5,
Babarpur, Shahdara
Dehli-110032.
4. Laxmi Devi
Aged about 31 years,
27 OA No.484/2018 and connected cases
D/o Sunil Kumar Gupta
R/o Blk-K, H.No.1616, Jahangir Puri,
Delhi-110033
Mob. No. 9560115743
Post: Assistant Primary Teacher (PRT)
Post Code: 89/17
Group-B. ..Applicants
(By Advocate: Shri Anuj Aggarwal)
Versus
1. Govt. of NCT of Delhi
Through its Chief Secretary,
Delhi Secretariat,
I.P. Estate, New Delhi-110002.
2. Delhi Subordinate Services Selection Board (DSSSB),
Through its Chairman
Govt. of NCT of Delhi,
FC-18, Institutional Area,
Karkardooma, Delhi-110092.
3. The Director of Education,
Directorate of Education,
Govt. of NCT of Delhi,
Old Secretariat Building, Civil Lines,
Delhi-110 054. ...Respondents
(By Advocate: Mrs.Harvinder Oberoi)
(13) O.A. No.497/2018
1. Aruna Verma
W/o Sh. Ramneek Verma,
R/o H.No. 1415-A, Modern Colony,
Haryana-135001
Aged about 34 years.
2. Bhawna Dubey
D/o G.C. Dubey,
R/o A1/260A, Keshav Puram,
Delhi - 35
(Aged about 37 years)
(Group-B)
(Candidates to the post of
PGT (Computer Science) &
28 OA No.484/2018 and connected cases
PGT (Sociology) respectively). ....Applicants
(By Advocate: Shri Ajesh Luthra)
Versus
1. Govt. of NCT of Delhi through
Chief Secretary,
A-Wing, 5th Floor, Delhi Secretariat,
IP Estate, New Delhi.
2. Delhi Subordinate Services Selection Board (DSSSB),
Through its Chairman,
FC-18, Karkardooma Institutional Area,
Delhi - 110 092.
3. The Director,
Directorate of Education,
Govt. of NCT of Delhi,
Old Secretariat,
Delhi-110 054.
4. Lieutenant Governor of Delhi,
Raj Niwas, Rajpur Road,
Delhi. ...Respondents
(By Advocate:Mrs. Harvinder Oberoi and Mr. Jagdish N)
(14) O.A. No.498/2018
1. Manju Bala (Aged about 37 years)
D/o Sh. Ram Narayan Yadav,
R/o Vill.& PO Pandwala Kalam,
Najafgarh, New Delhi.
2. Akansha (Aged about 33 years)
D/o Sh. Rajender Pal,
R/o H.No.491, Vill. Bankner,
Narela, Delhi - 40. ...Applicants
(By Advocate: Shri U. Srivastava)
Versus
1. Govt. of NCT of Delhi through
Its Chief Secretary,
A-Wing, 5th Floor, Delhi Secretariat,
29 OA No.484/2018 and connected cases
IP Estate, New Delhi.
2. Delhi Subordinate Services Selection Board (DSSSB),
Through its Chairman,
FC-18, Karkardooma Institutional Area,
Delhi-110 092.
3. The Chairman,
Central Board of Secondary Education,
'Shiksha Kendra' 2, Community Centre,
Preet Vihar, New Delhi - 110 092.
4. The Director of Education,
Directorate of Education,
Delhi Admn., Old Secretariat,
Near Vidhan Sabha, Civil Lines,
New Delhi. ...Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri H.A. Khan and
Ms. Purnima Maheshwari)
(15) O.A. No.500/2018
1. Mrs. Ravita Rathee (Age 38 years)
(Teacher Primary) Group 'B',
W/o H.C. Bhartiya,
H.No.52, Mangeshpur,
Delhi - 110 039.
2. Ms. Kusum (Aged 37 years)
(Teacher Primary) Group 'B',
D/o Sh. G.S. Rana,
H.No.33, D-15, Dwarkadish Apartment,
Rohini, Sector-110007,
Delhi - 110 085. ...Applicants
(By Advocate: Shri Randhir Kumar)
Versus
1. Directorate of Education,
Through its Secretary,
Govt. of NCT of Delhi,
Old Secretariat, I.P. Estate,
Delhi-110 054.
2. Delhi Subordinate Services Selection Board,
30 OA No.484/2018 and connected cases
Through its Chairman,
F-18, Institutional Area, Karkardooma,
Delhi - 110 092. ...Respondents
(By Advocate:Mrs. Harvinder Oberoi and Shri Jagdish N)
(16) O.A. No.515/2018
1. Salochana Devi, Age 38 years,
D/o Sh. Hoshiar Singh,
R/o Near Mata Mandir, Village-Paprawat,
PO-Najafgarh, New Delhi - 110 043.
2. Seema Rani, Age 34 years,
W/o Sh. Vijay Pal,
R/o H.No. 983, Sector-2,
Bahadurgarh, Haryana.
3. Suman Rani, Age 32 years,
W/o Sh. Deepak Dalal,
R/o VPO Asauda, Pana-Todran,
Tehsil-Bahadurgarh,
Distt-Jhajjar, Haryana.
4. Kavita, Age 30 years,
W/o Sh. Kuldeep,
R/o H.No.100, Mundhela Kalan,
New Delhi-110073.
5. Seema, Age 35 years,
w/o Sh. Chander Shekhar,
R/o RZH-64, Gali No.10, Raj Nagar,
Part-II, Palam Colony,
New Delhi - 110 077. ...Applicants
(By Advocate: Shri Yash Pal Rangi)
Versus
Govt. of NCT of Delhi & Ors. through
1. Chief Secretary,
Govt. of NCT of Delhi,
New Secretariat, IP Estate,
New Delhi.
2. Delhi Subordinate Services Selection Board,
Through its Chairman,
31 OA No.484/2018 and connected cases
FC-18, Institutional Area, Karkardooma
Delhi.
3. The Director,
Directorate of Education,
Govt. of NCT of Delhi,
Old Secretariat, Delhi.
4. Lieutenant Governor of Delhi,
Raj Niwas, Rajpur Road,
Delhi. ...Respondents
(By Advocate:Mrs. Harvinder Oberoi, Shri Jagdish N. and Mr. Anuj
Kumar Sharma)
(17) O.A. No. 516/2018
1. Manju Bala (Aged about 37 years)
D/o Sh. Ram Narayan Yadav
R/o Vill & P.O. Pandwala Kalan
Najafgarh, New Delhi.
2. Kumari Meera Sinha (Aged about 39 years)
D/o Sh. Mahabir Prasad
R/o J-60, Sector 22 Noida, UP-201301.
3. Alka Singh (Aged about 36 years)
D/o Sh. Attar Singh
R/o 19/1, A-1 Block, Amrit Vihar,
Burari, Delhi-84.
4. Ritu Rani (Aged about 32 years)
D/o Sh. Rajinder Singh
R/o C-2/14, Bhagwati Garden Extn.
Near Dwarka Metro Station, Delhi. .... Applicants
(By Advocate: Shri U. Srivastava)
Versus
1. Govt.of NCT of Delhi
Through its Chief Secretary
A-Wing, 5th Floor, Delhi Secretariat
I.P., Estate, New Delhi.
2. Delhi Subordinate Services Selection Board (DSSSB)
Through its Chairman, GNCTD
FC-18, Karkardooma Institutional Area, Delhi-92
32 OA No.484/2018 and connected cases
3. The Chairman
Central Board of Secondary Education
Shiksha Kendra, 2, Community Centre,
Preet Vihar, New Dehi- 110092.
4. The Director of Education
Directorate of Education
Delhi Admn., Old Secretariat
Near Vidharn Sabha, Civil Lines, New Delhi. ...Respondents
(By Advocate:Mrs. Harvinder Oberoi with Shri H.A. Khan)
(18) O.A. No. 517/2018
1. Dilli Athithi Shikshak Sanggh,
Through its Coordinator and authorised
Representative
Prabhanjan Kumar Jha
Aged about 29 years
S/o Bindhya Nath Jha,
R/o 4498A, Gali No.B-110/10, Sant Nagar,
Burari, Delhi-110084.
2. Bhanu Priya
Aged about 30 Years,
D/o Choub Singh
JE-31, R/o Galli No. 18, Jagatpur Extn.,
Near Navjyoti School,
New Delhi -110084.
(Working as a Guest Teacher,
Appointed by the Director of Education,
Govt. of NCT of Delhi). ...Applicants
(By Advocate:Shri Trideep Pais)
Versus
1. The Govt.of NCT of Delhi.
Through the Directorate of Education
(Director of Education)
Old Secretariat Building, Civil Lines,
Delhi-110054.
2. The Chairman, Delhi Subordinate Services
Selection Board
Through its Chairman
UTCS Building, Behind Karkardooma
Court Complex,
33 OA No.484/2018 and connected cases
Vishwas Nagar, Shahadara
Delhi-110032.
3. Department of Education
Through its Secretary
Government of National Capital Territory of Delhi.
Delhi Secretariat, I.P. Estate,
New Delhi-110002. ..Respondents
(By Advocate:Mrs. Harvinder Oberoi)
(19) O.A. No. 519/2018
Renu Kumari (Aged 32 Years)
(Post -Teacher, Group-B)
W/o Sh. Pawan Kumar
R/o H. No. 493/31, Nai Court Road,
Near Indu Vidyalaya,Ashok Vihar, Sonepat,
Haryana 131001. ...Applicant
(By Advocate: Shri Subodh Kumar Jha)
Versus
1. Govt. of NCT of Delhi.
Through its Secretary,
Delhi Secretariat
Players Building
IP Estate, New Delhi.
2. Delhi Subordinate Services Selection Board,
Through its Chairperson
FC-18, Institutional Area,
Karkardooma, Delhi-110092.
3. Directorate of Education
Through Govt.of NCT of Delhi
Old Secretariat, Delhi. ...Respondents
(By Advocate:Shri Mrs. Harvinder Oberoi and Shri H.A. Khan)
(20) O.A. No. 520/2018
1. Mamta Wife of Shri Vinod Kumar Vashist
Aged about 31 years resident of Village,
& Post Ram Nagar, Tehsil Ganaur
District Sonepat ( Haryana).
34 OA No.484/2018 and connected cases
2. Sonu Kumari Wife of Shri Raj Pal
Aged about 31 years resident of Village,
& Post Ram Nagar, Tehsil Ganaur
District Sonepat ( Haryana).
3. Renu Wife of Shri Gaurav Sharma
Aged about 31 years
Resident of House No. 837, Gali No. 3
Ward no. 24, near Shiva School
Dev Nagar, Sonepat ( Haryana).
4. Meenakshi wife of Shri Vikaram Sharma
Aged about 31 years
Resident of 270 /4, Gali -4, Satish Electronic
Haidarpur Village, Ambedkar Nagar,
Delhi. ..Applicants
(By Advocate: Shri G.P. Srivastava)
Versus
1. Govt. of NCT of Delhi
Through its Chief Secretary,
A-Wing, 5th Floor, Delhi Secretariat
I.P. Estate, New Delhi.
2. Union of India,
Through its Secretary,
Ministry of Human Resource Development,
Shashtri Bhawan, New Delhi.
3. Delhi Subordinate Services Selection
Board (DSSSB) through its Chairman,
FC-18, Institutional Area, Karkardooma
Delhi-110092.
4. The Director of Education,
Directorate of Education,
Govt.of NCT of Delhi,
Old Secretariat Building, Civil Lines,
Delhi-110054.
5. Central Board of Secondary Education
Through its Chairperson,
'Shiksha Kendra', 2, Community Centre,
Preet Vihar, New Delhi-110092. ....Respondents
(By Advocate:Mrs. Harvinder Oberoi, Mr. Anuj Kumar Sharma, Mr.
Statish Kumar and Shri Jagdish N.)
35 OA No.484/2018 and connected cases
ORDER
By Mr. V. Ajay Kumar, Member (J) Since all these OAs are identical in nature, they are disposed of by this common order.
2. These OAs are filed challenging the advertisements issued by the respondents proposing to select candidates for the posts of TGT (Natural Science) (Female), Assistant Teacher(Primary), TGT (Hindi) (Female), Special Educator Teacher, TGT (Social Science) (Female), TGT (Social Science & English), TGT (Natural Science & Maths), PGT (History) (Female), Physical Education Teacher, PGT (Hindi), TGT (Physical Education Teacher), PGT (Biology) (Male), Assistant Nursery Teacher, PGT (Computer Science), PGT (Sociology) and Guest Teachers, in so far as it stipulated conditions that disentitle the applicants from appearing in the proposed examination for selection. On various dates, interim orders were passed by this Tribunal directing the respondents to permit the applicants to take part in the examination but it was directed that such appearance shall not be treated as adjudication or determination of any rights.
3. We heard Shri Ashok Aggarwal, Shri Anuj Aggarwal, Shri Ranjit Sharma, Shri Subodh Kumar Jha, Shri Ajesh Luthra, Shri Rajesh Pratap Singh Raghuvanshi, Shri T.N.Tripathi, Shri Ranjan Tyagi, Shri U. Srivastava, Shri Randhir Kumar, Shri Yashpal Rangi, Shri Trideep Pais and Shri G.P. Srivastava, learned counsel 36 OA No.484/2018 and connected cases for the applicants in respective OAs and Mrs. Harvinder Oberoi, Additional Standing Counsel and Shri Amit Anand, Shri Kumar Onkareshwar, Shri Anuj Kumar Sharma, Ms. Purnima Maheshwari, Shri Ashok Kumar, Shri H.A. Khan, Shri S.N. Verma, Shri Satish Kumar and Shri Jagdish N, learned counsel for respondents at length.
4. The applicants felt aggrieved by certain conditions incorporated in the advertisement. While, according to them, the conditions cannot be sustained in law, the respondents plead that they have been incorporated on the basis of the relevant provisions of law as well as the adjudication, that has taken place earlier.
5. The occasion for us to go deep into the issue at this stage would arise if only the results are declared and applicants or some of them come up to the level/zone of selection. It is only with reference to those candidates, who otherwise stand a chance of being selected, that the further particulars or the legality of their claim, can be decided. Pendency of the OA is prone to be an impediment for the entire selection process.
6. We, therefore, dispose of these OAs directing that:
(a) the respondents shall proceed to declare results of the examination which was held in pursuance of the impugned notification/advertisement.37 OA No.484/2018 and connected cases
(b) the interim order passed in these OAs, shall not be construed as conferring eligibility upon them, but the same shall be decided by the respondents separately.
(c) in case the applicants or any of them are found to be in the zone of selection, the respondents shall inform such of them through a notice as to how they are not eligible to participate in the selection process, duly indicating the reasons.
(d) the applicants shall be entitled to submit their explanation/representation putting forward their grievance, within 15 days from the date of receipt of such communication.
(d) further steps shall be taken by the respondents as regards the applicants only after passing a reasoned order, on the basis of the notice and reply, if any.
(e) the verification as indicated shall be undertaken along with the results in the examination.
It shall be open to the applicants to approach the Tribunal, by filing fresh OAs, if their grievance subsists. All the pending MAs also stand disposed of. There shall be no order as to costs.
(A.K. BISHNOI) (V. AJAY KUMAR) MEMBER (A) MEMBER (J) RKS