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Central Administrative Tribunal - Delhi

Manju Meena vs Govt. Of Nctd on 23 October, 2018

                  1      OA No.484/2018 and connected cases


             CENTRAL ADMINISTRATIVE TRIBUNAL
                PRINCIPAL BENCH: NEW DELHI
                       (1)   O.A No.484/2018
                                 With
                         (2) O.A. No.485/2018
                         (3) O.A. No.486/2018
                         (4) O.A. No.487/2018
                        (5) O.A. No.488/2018
                         (6) O.A. No.489/2018
                         (7) O.A. No.491/2018
                         (8) O.A. No.492/2018
                         (9) O.A. No.493/2018
                         (10) O.A. No.494/2018
                       (11) O.A. No.495/2018
                       (12) O.A. No.496/2018
                       (13) O.A. No.497/2018
                        (14) O.A. No.498/2018
                        (15) O.A. No.500/2018
                        (16) O.A. No.515/2018
                        (17) O.A. No.516/2018
                         (18) O.A. No.517/2018
                              MA No.580/2018
                              MA No.581/2018
                        (19) O.A. No.519/2018
                        (20) O.A. No.520/2018

                 The 23rd day of October, 2018
     Hon'ble Mr. V. Ajay Kumar, Member (J)
     Hon'ble Mr. A.K. Bishnoi, Member (A)


(1) O.A. No.484/2018

1.   Ms. Manju Meena
     Aged about 29 years,
     D/o Sh. Shivram Meena
     R/o Metro View App,
     Sector-13, Pocket B,
     Flat No.191,
     Dwarka, Delhi - 78
     Mob. No. 95559777407
     Post: TGT (Natural Science) (Female)
     Post Code: 136/17
     Group-B.
2.   Mr. Arvind Kumar
     Aged about 26 years,
                   2     OA No.484/2018 and connected cases


     S/o Sh. Ramvir Sharma
     R/o D/426, Gali No. 10,
     Circular Road, Sonia Vihar,
     Delhi - 110090
     Mob. No. 8750656659
     Post: Assistant Primary Teacher
     Post Code: 89/17
     Group-B.

3.   Ms. Promila
     Aged about 32 years,
     D/o Sh. Umed Singh
     R/o Flat - 178/GH 5 & 7,
     Paschim Vihar,
     Delhi - 110087
     Mob. No. 9650900817
     Post: Assistant Primary Teacher
     Post Code: 89/17
     Group-B.

4.   Ms. Amita Swami
     Aged about 36 years,
     D/o Sh. Gopal Dass Swami
     R/o 4A, Raghubir Block,
     Behind Golden Valley School,
     Near Paprawat Road, Prem Nagar,
     Najajgarh, New Delhi-43
     Mob. No. 9990420543
     Post: TGT (Hindi) (Female)
     Post Code: 141/17
     Group-B.

5.   Ms. Anju Kumari
     Aged about 20 years,
     D/o Sh. Naresh Kumar
     R/o RZ-48A, Shiv Enclave,
     Najafgarh, New Delhi - 43
     Mob. No. 9999860221
     Post: TGT (Natural Science) (Female)
     Post Code: 136/17 Group-B.
6.   Ms. Yogita
     Aged about 25 years,
                    3     OA No.484/2018 and connected cases


      D/o Sh. Rajbir Singh
      R/o VPO Dhamar, Dist-Rohtak,
      Teh Rohtak,
      Haryana
      Mob. No.9812198576
      Post: TGT (Natural Science) (Female)
      Post Code: 136/17
      Group-B.

7.    Ms. Pinki
      Aged about 34 years,
      D/o Dharambir
      R/o 206, Village Madanpur,
      Dabas P.O. Rani Khera,
      Delhi-110081
      Mob. No. 9268300239
      Post: Special Educator Teacher
      Post Code: 87/17
      Group-B.

8.    Ms. Deepika Dabas
      Aged about 23 years,
      D/o Sh. Jaipal Singh
      R/o VPO, Madanpur Dabas,
      New Delhi-110081
      Mob. No. 9211805054
      Post: Special Educator Teacher
      Post Code: 87/17
      Group-B.

9.    Ms.Priyanka
      Aged about 27 years,
      D/o Sh. Satyawan
      R/o Bhadani (94),
      Bhadani, Jhajjar.
      Mob. No.9582031882
      Post: TGT Social Science
      Post Code:138/17
      Group-B.

10.   Ms. Samreen
      Aged about 21 years,
                     4     OA No.484/2018 and connected cases


      D/o Sh. Mohd. Sabik
      R/o 2232, Ahata Hajjan,
      BI Road, Gran Lal Kuan,
      Delhi-110006
      Mob. No.7838802250
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

11.   Ms. Dipti Kapoor
      Aged about 35 years,
      D/o Late Ashok Kumar
      R/o H. No.98, 2nd Floor,
      Pocket-21, Sec 24,
      Rohini, New Delhi-110085
      Mob. No.9871073950
      Post: Special Educator Teacher
      Post Code: 87/17
      Group-B.

12.   Ms. Priya Jawla
      Aged about 29 years,
      D/o Sh. Gajender Singh
      R/o 15/115 Type II, Police Line,
      Pitampura, Delhi
      Mob. No.9136155225
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

13.   Mrs. Shaifali Gupta
      Aged About 29 years
      D/o Mata Prasad Gupta,
      R/o Flat No. 09, Gali No. 17,
      Wazirabad Village,
      Delhi-1100084
      Mob. No.9015454153
      Post: TGT (Hindi) Female
      Post Code:141/17 Group-B.



14.   Mrs. Moni Kumari
                    5     OA No.484/2018 and connected cases


      Aged About 32 years
      D/o Ramakant Thakur,
      R/o Plot No. 16B, K.H. No. 75/22,
      Kushik Enclave, Burari,
      Delhi-1100084
      Mob. No.9693576343
      Post: TGT (Social Science) Female
      Post Code: 138/17
      Group-B.

15.   Komal
      Aged About 20 years
      D/o Jasvir Singh,
      R/o VII Rampura (Kundal)
      Khukhoda,
      Sonipat-131402
      Mob. No.7988824216
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

16.   Karan
      Aged about 21 years
      D/o Satyawan,
      R/o VII Rampura (Kundal)
      Khukhoda,
      Sonipat-131402
      Mob. No.9050382308
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

17.   Sagar Kumar Manjhi
      Aged about 21 years
      D/o Hari Kumar Manjhi,
      R/o C-158, Avantika, Rohini,
      Sec-1, Delhi - 85
      Mob. No.9818153375
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.
                     6    OA No.484/2018 and connected cases


18.   Alpana Yadav
      Aged about 20 years
      D/o Mahesh Yadav,
      R/o H No. 5, Kamruddin Nagar,
      Nangloi, Delhi -41
      Mob. No. 9811740319
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

19.   Jagdish Prasad
      Aged about 36 years
      D/o Duli Chand,
      R/o 329, O-Block, Mangolpuri,
      New Delhi-110008
      Mob. No. 9818153375
      Post: TGT ( Social Science & English)
      Post Code:137/17 & 131/17
      Group-B.

20.   Sadhna
      Aged about 21 years
      D/o Rajveer,
      R/o 61, Maycha, Mapcha,
      Gautam Buddha Nagar,
      UP - 201310
      Mob. No. 9312268578
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

21.   Jaideep
      Aged about 24 years
      D/o Jagpal Singh,
      R/o 94, Bhadani,
      Jhajjar, Haryana - 124104
      Mob. No. 9871067646
      Post: Assistant Primary Teacher
      Post Code: 89/17 Group-B.
22.   Sameer
      Aged about 20 years
      D/o Mohd. Saleem,
                    7     OA No.484/2018 and connected cases


      R/o C- 355, Gali No.15,
      Shri Ram Colony,
      Rajiv Nagar,
      Delhi - 1100094
      Mob. No. 7053607436
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

23.   Reetu Rani
      Aged about 32 years
      D/o Satbir Singh,
      R/o VPO Kheri Road,
      Tehsil Narnound, Hissar,
      Haryana-125021
      Mob. No. 9718831469
      Post: Special Educator Teacher
      Post Code: 87/17 Group-B.
24.   Himanshi Walia
      Aged about 24 years
      D/o Bittoo Walia,
      R/o H. No. D206B, ST. No. 8,
      Jagat Puri, Near Nathu Chowk,
      Mandoli Road, Shahdara,
      Delhi-110093
      Mob. No. 9990875505
      Post: TGT Social Science (Female)
      Post Code: 138/17 Group-B.
25.   Sanjay Kumar Sharma
      Aged about 27 years
      D/o Bittoo Walia,
      R/o H. No. D-215,
      St. No. 9, Jagat Puri,
      Mandoli Road, Shahdara,
      Delhi - 110093
      Mob. No. 9560214003
      Post: TGT Natural Science & Maths
      Post Code: 135/17 & 133/17
      Group-B.                        ....Applicants

(By Advocate: Shri Anuj Aggarwal)
                   8     OA No.484/2018 and connected cases


                                   Versus

1.   Govt. of NCT of Delhi
     Through the Chief Secretary
     Secretariat, I.P. Estate,
     New Delhi - 110002.

2.   Union of India
     Through its Secretary
     Ministry of Human Resource & Development,
     Shastri Bhawan,
     New Delhi-110001.

3.   Delhi Subordinate Services Selection Board (DSSSB)
     Through its Chairman
     Govt. of NCT of Delhi,
     FC-18, Institutional Area,
     Karkardooma, Delhi - 110092.

4.   The Director of Education,
     Directorate of Education,
     Govt. of NCT of Delhi
     Old Secretariat Building,
     Civil Lines, Delhi-110054.

5.   Central Board of Secondary Education (CBSE)
     Through its Chairman
     Shiksha Kendra, 2, Community Centre,
     Preet Vihar, Delhi-110092.             ...Respondents


(By Advocate: Mrs. Harvinder Oberoi for respondent Nos.1, 3 & 4

             Mr. Kumar Onkareshwar for Respondent No.2)

(2) OA No.485/2018

1.   Sh. Santosh Kumar
     Aged about 33 years,
     S/o Sh. Ram Yatan Paul
     R/o 78-A, Ground Floor, DDA Flats,
     Pocket-12, Jasola Vihar,
     New Delhi-110025
     Mob. No. 9911220316
     Post: Special Education Teacher
     Post Code: 87/17
     Group-B.
                    9     OA No.484/2018 and connected cases




2.   Ms. Sudesh Kumari
     Aged about 36 years,
     D/o Sh. Subey Singh
     R/o H. No.305,
     VPO, Deenda Pur,
     New Delhi-110043
     Mob. No.9910062330
     Post: PGT (History) (Female)
     Post Code: 113/17
     Group-B.

3.   Ms. Kavita Rani
     Aged about 33 years,
     D/o Sh. Mahender Singh
     R/o B-1210, Jahangir Puri,
     New Delhi-110033
     Mob. No. 9968877218
     Post: Assistant Primary Teacher
     Post Code:89/17
     Group-B.

4.   Ms. Monika
     Aged about 33 years,
     D/o Sh. Jagbir Singh
     R/o H. No. 696, Saini Mohalla,
     Nangloi, Delhi-110041
     Mob. No. 9968877218
     Post: Assistant Primary Teacher
     Post Code: 89/17
     Group-B.

5.   Ms. Harsimran Kaur
     Aged about 30 years,
     D/o Sh. Jagmohan Singh
     R/o Flat No. 68, LIG Flats,
     Pocket-IX, Sector-21,
     Rohini, Delhi-110021
     Mob. No.9958110182
     Post: Assistant Primary Teacher
     Post Code: 89/17
     Group-B.
                   10    OA No.484/2018 and connected cases


6.   Ms. Minaxi Mathur
     Aged about 30 years,
     D/o Sh. Raghubir Singh
     R/o A-14, Sultan Pur Road,
     Near Sandeep Hardware Wali Gali,
     Karala, Delhi-110081
     Mob. No. 9911274676
     Post: Assistant Primary Teacher
     Post Code: 89/17
     Group-B.

7.   Sh. Pankaj Sharma
     Aged about 30 years,
     S/o Sh. Raghuwar Lal Sharma
     R/o 100, Amar Singh Colony,
     Nagaur, (Raj)-341001
     Mob. No.9461123102
     Post: Physical Education Teacher
     Post Code:90/17
     Group-B.

8.   Sh. Zulfikar Ali
     Aged about 37 years,
     S/o Liyaqat Ali,
     R/o 244/6, Gali No.5,
     Sangam Vihar, Wazirabad,
     Delhi-110084.
     Mob- 8802475037,
     Post : Physical Education Teacher
     Post Code : 90/17 & 94/17
     Group-B.

9.   Sh. Ramesh Kumar
     Aged about 36 years,
     S/o Raj Singh,
     R/o 1544/31, Chhotu Ram Colony,
     Gohana Road Sonepat,
     Haryana-131001
     Mob-09050090025,
     Post :PGT History
     Post Code:42/17
     Group-B.
                    11    OA No.484/2018 and connected cases




10.   Sh. Parveen
      Aged about 30 years,
      S/o Krishan,
      R/o 570, V.P.O.- Sohati
      Dist.-Sonepat,
      Haryana-131402
      Mob- 8198958211,
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

11.   Sh. Shakti Raj
      Aged about 36 years,
      S/o Singh Ram,
      R/o V.P.O.-Bajana Kalan,
      The- Ganaur, Dist.-Sonipat,
      Haryana-131101
      Mob- 9253359883,
      Post: PGT Hindi
      Post Code: 110/17
      Group-B.

12.   Sh. Vineet Kumar
      Aged about 30 years,
      S/o Mahesh Kumar,
      R/o B1/14, Dashrath Puri,
      Street No. 8A
      Delhi-110045
      Mob- 9958474464,
      Post: Assistant Primary Teacher
      Post Code:89/17
      Group-B.

13.   Sh. Atul Kumar Yadav
      Aged about 30 years,
      S/o Dashrath Lal Yadav,
      R/o Umarpur Neeva,
      P.S.-Dhoomanganj,
      Tehsil-Allahabad Sardar,
      Allahabad-211001
      Mob- 7007754994,
                    12    OA No.484/2018 and connected cases


      Post : Special Educator Teacher
      Post Code:87/17
      Group-B.

14.   Sh. Surender Singh
      Aged about 35 years,
      S/o Rajender Singh,
      R/o B-203, Anand Vass,
      Shakurpur, New Delhi,
      Pin-110034
      Mob- 9213724076,
      Post: Physical Education Teacher
      Post Code: 90/17 & 94/17
      Group-B.

15.   Sh. Vikas Dahiya
      Aged about 30 years,
      S/o Mehtab Singh,
      R/o 123/5, Rajeev Colony,
      Murthal Road, Sonepat,
      Haryana-131001,
      Mob- 9034916032,
      Post: TGT Physical Education Teacher
      Post Code: 90/17
      Group-B.

16.   Sh. Ashok Kumar
      Aged about 33 years,
      S/o Bhagwan,
      R/o RZ-157, C- Block,
      Part-I, Roshan Vihar,
      Najafgarh, New Delhi
      Mob-9818091174,
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

17.   Sh. Manju Tanwar
      Aged about 33 years,
      S/o Gulab Singh Tanwar,
      R/o Z-537, Prem Nagar,
      Gali No.21, Near Durgachowk,
                      13   OA No.484/2018 and connected cases


      Nangloi, Delhi
      Mob- 8860617182,
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group- B.                                         ...Applicants

(By Advocate: Shri Anuj Aggarwal)

                                Versus

1.    Delhi Subordinate Services Selection Board (DSSSB)
      Through the Chairman
      FC-18, Institutional Area,
      Karkardooma, Delhi-110092.

2.    Govt. of NCT of Delhi
      Through the Chief Secretary
      Secretariat, I.P. Estate,
      New Delhi - 110002.

3.    The Director of Education,
      Directorate of Education,
      Govt. of NCT of Delhi
      Old Secretariat Building,
      Civil Lines, Delhi-110054.                  ...Respondents

(By Advocate: Mrs. Harvinder Oberoi)

(3)   OA No. 486/2018

1.    Priyanka,
      D/o Vijay Khatri,
      aged about 21 years,
      R/o H.NO. 164, Nai Basti,
      Mamurpur, Narela, Delhi-40
      Mob. 9718021349.

2.    Anuradha
      D/o Ashok Kumar
      Aged about 30 years,
      R/o H.No. 158, Gali No. 9,
      Singhu Boarder Road,
      Nerela, Delhi-40
      Mob. 7210033999.

3.    Sunita,
      D/o Bijender
                    14     OA No.484/2018 and connected cases


     Aged about 21 years,
     R/o H.No. 434,
     Main Stand Vali Gali,
     Bankner, Delhi-40
     Mob. 7503023193.

4.   Shubham,
     S/o Brahmanand
     aged about 24 years,
     VPO-Badla
     Distt-Hisar, Haryana-125042
     Mob. 7503348040.

5.   Rekha,
     D/o Jai Singh,
     Aged about 41 years,
     R/o 307 IInd Floor,
     Bhera Enclave, New Delhi-87
     Mob. 9650144435.

6.   Bharti,
     D/o Kanwarlal
     Aged about 22 years,
     R/o 24/607, Khatik,
     Mahoola, Bahadurgarh,
     New Delhi. Mob. 9992542249.

7.   Mahesh Kumar,
     S/o Lt. Hari Kishan
     Aged about 41 years,
     R/o C-130, Gali No. 12,
     Kanwarsingh Nagar, Nangloi
     New Delhi, Mob. 9650284985.                       ...     Applicants

(By Advocate: Shri Ranjit Sharma)
                                      Versus

1.   Govt. of NCT of Delhi,
     Through the Principal Secretary
     Department of Education
     At the old secretariat, Delhi-54.

2.   Director of Education
     Govt. of NCT, Delhi,
     At the Old Secretariat, Delhi-110054.

3.   Delhi Subordinate Service Selection
                    15     OA No.484/2018 and connected cases


      Board (DSSSB) through its Secretary
      At: FC-18, Industrial Area,
      Karkardooma, Delhi-92.        ...                Respondents

(By Advocate:Mrs. Harvinder Obeori and Shri Anuj Kumar Sharma)

(4)   O.A. No. 487/2018

Vandana (aged 36 years)
(Post-Teacher, Group-B)
W/o Sh. Kuldeep Sharma
R/o RZ-76, Second Floor,
South Extn. Part-I,
Happy Smile Play School
Shukkar Bazar Road,
Uttam Nagar, New Delhi-59.                      ...    Applicant

(By Advocate: Shri Subodh Kumar Jha)

                                Versus
1.    Govt. of NCT of Delhi,
      Through its Secretary
      Delhi Secretariat,
      Players Building,
      IP Estate, New Delhi.

2.    Delhi Subordinate Services Selection Board (DSSSB),
      Through its Chairperson,
      FC-18, Institutional Area,
      Karkardooma, Delhi-110092.

3.    Directorate of Education
      Through Govt. of NCT of Delhi,
      Old Secretariat, Delhi.        ...               Respondents

(By Advocate: Mrs. Harvinder Oberoi)

(5)   O.A. No. 488/2018

1.    Jayant
      S/o Sh. Houshiar Singh
      R/o H.NO. 418, Dinesh Rent House,
                    16     OA No.484/2018 and connected cases


      Main Bus Stand,
      VPO Qutab Garh, Delhi.

2.    Shailender Srivastav
      S/o Sh. Ashok Kumar Srivastav
      R/o 9/2768, Chander Puri, Kailash Nagar,
      Delhi-110031
      Age about 31 years,
      Group 'B'
      (candidates to the post of Assistant
      Teacher (Primary)).                  .. Applicants

(By Advocate: Shri Ajesh Luthra)
                               Versus
1.   Govt. of NCT of Delhi,
     Through its Chief Secretary
     A-Wing, 5th Floor, Delhi Secretariat,
     IP Estate, New Delhi.

2.    Delhi Subordinate Services Selection Board (DSSSB),
      Through its Chairman
      FC-18, Karkardooma Institutional Isa,
      Delhi-110092.

3.    The Director,
      Directorate of Education
      Govt. of NCT of Delhi,
      Old Secretariat, Delhi-110054.

4.    Lieutenant Governor of Delhi,
      Raj Niwas, Rajpur Road, Delhi.            ...            Respondents

(By Advocate:Mrs. Harvinder Oberoi and Shri Anuj Kumar Sharma)

(6)   O.A. No.489/2018

1.    Ritu (25 years)
      (Post-Teacher, Group-B)
      W/o Sh. Amit
      D/o Sh. Dilbag Singh,
      R/o G-15, All India Radio Colony,
      Khampur, Delhi-110036.
                   17     OA No.484/2018 and connected cases




2.   Preeti (aged 23 years)
     (Post-Teacher, Group-B),
     W/o Sh. Parveen Kumar,
     R/o C-19, MCD Colony,
     Nani Wala Bagh, Azadpur,
     Delhi-110033.

3.   Suman (25 years),
     (Post-Teacher, Group-B)
     D/o Sh. Jai Bhagwan,
     R/o H.NO. 279, Sannoth,
     Shahpur Garhi, Delhi-110040.

4.   Rahul Chahal (26 years),
     (Post-Teacher, Group-B)
     S/o Sh. Balraj Singh,
     R/o H. No. 173,
     Near Chopal Wali Gali,
     Village-Sannoth, Narela,
     Delhi-110040.

5.   Anshul Mathur (21 years),
     (Post-Teacher, Group-B)
     S/o Sh. Surender Mathur
     R/o H.No. 20, Main Kanjhawala Road,
     Malik Nursingh Home, Karala,
     Delhi-110081.                    ...                     Applicants

(By Advocate: Shri Rajesh Pratap Singh Raghuvanshi)
                              Versus

1.   Govt. of NCT of Delhi,
     Through its Secretary
     Delhi Secretariat
     Players Building
     IP Estate, New Delhi.

2.   Delhi Subordinate Services Selection Board,
     Through its Chairperson
     FC-18, Institutional Area,
     Karkardooma, Delhi-110092.
                     18     OA No.484/2018 and connected cases




3.    Directorate of Education,
      Through Govt. of NCT of Delhi,
      Old Secretariat, Delhi.

4.    Union of Delhi
      Through Secretary
      Ministry of HRD,
      Govt. of India,
      Shastri Bhawan,
      New Delhi-110001.

5.    Central Board of Secondary Education
      Through its Secretary
      Siksha Kendra, 2, Community Centre,
      Preet Vihar, Delhi-110092.         ...            Respondents


(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)


(7)   O.A. No. 491/2018

1.    Ravi Shanker Vishwakarma
      (Aged about 41 years),
      S/o Sh. Sudhi Ram,
      R/o Flat No. 494, Pocket-C,
      DD Flats, Lok Nayak Puram,
      Bakkarwala, New Delhi-110041.

2.    Kiran Chhikara (Aged about 34 years),
      S/o Jagbir singh Chhikara,
      R/o VPO Jaunti, Delhi-110081.                     ...     Applicants

(By Advocate: Shri T.N. Tripathi)

                                 Versus
1.    Govt. of NCT of Delhi,
      Through its Chief Secretary
      A-Wing, 5th Floor, Delhi Secretariat,
      IP Estate, New Delhi.

2.    Union of India
                     19     OA No.484/2018 and connected cases


      Through its Secretary
      Ministry of Human Resource Development,
      Shastri Bhawan, New Delhi.

3.    Delhi Subordinate Services Selection Board (DSSSB),
      Through its Chairman
      FC-18, Karkardooma Institutional Area,
      Delhi-110092.

4.    The Director of Education,
      Directorate of Education
      Govt. of NCT of Delhi,
      Old Secretariat Building, Civil Lines,
      Delhi-110054.                    ...              Respondents

(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)

(8)   O.A. No. 492/2018

1.    Sh. Sushila
      Aged about 30 years,
      W/o Sh. Sandeep Kumar
      R/o 39, Garh Sahijhanpur,
      P.O. Shahpur Turk, Sonepat,
      Haryana-131001
      Mob No. 9050000246
      Post: Physical Education Teacher
      Post Code: 90/17
      Group-B.

2.    Ms. Monica Mor
      Aged about 30 years,
      D/o Sh. Raj Singh Mor,
      R/o H. No. 22A/25,
      Braham Nagar, Rohtak Road,
      Haryana-131001
      Mob No. 9050560353
      Post: Assistant Primary Teacher
      Post Code: 89/17
      Group-B.

3.    Sh. Sunil Dalal
      Aged about 33 years,
      D/o Sh. Ranjeet Singh Dalal
      R/o 273, Arya Mohalla,
      Nangloi, New Delhi-110041
                   20    OA No.484/2018 and connected cases


     Mob No. 9812310293
     Post: Physical Education Teacher
     Post Code: 90/17
     Group-B.

4.   Mr. Sandeep Kumar
     Aged about 30 years,
     D/o Sh. Jai Narain
     R/o V.P.O. Jasaur-Kheri,
     Teh- Bahadurgarh,
     Jhajjar, Haryana-124535
     Nangloi, Delhi-110041
     Mob No. 9812310293
     Post: Physical Education Teacher
     Post Code: 90/17
     Group-B.

5.   Ms. Kavita
     Aged about 30 years,
     D/o Krishan Dutt Sharma
     R/o Village Qutab Garh Extension,
     Gali No.1, H. No. 7,
     Near Animal Hospital,
     Delhi-110039
     Mob No. 9654237745
     Post: Assistant Nursery Teacher
     Post Code: 88/17
     Group-B.

6.   Mr. Vikas Kumar
     Aged about 30 years,
     S/o Sh. Balbir Ramala,
     Tehsil-Baraut, District,
     Baghpat, UP-250623
     Mob No. 7906902519
     Post: Special Education Teacher
     Post Code: 87/17
     Group-B.

7.   Mrs. Jaya Chaudhary
     Aged about Jehar Singh (sic.)
     R/o 71A Kavita Colony,
     Nangloi, New Delhi-110041
     Mob No. 7834866529
     Post: Physical Education Teacher
     Post Code: 90/17 & 95/17
     Group-B.
                    21     OA No.484/2018 and connected cases


8.    Archana Kumari
      Aged about 30 years,
      D/o Prem Sagar Singh
      R/o Plot No. 22, Khasra No. 75/23,
      Gali No. 25, A Block Kaushik Enclave,
      Burari, Delhi-110084
      Mob No. 7827603640
      Post: PGT Computer Science
      Post Code: 151/17
      Group-B.

9.    Kavita
      Aged about 30 years,
      W/o Amit Sharma
      R/o F 243, Prashant Vihar,
      Rohini, Sector 14,
      Delhi-110085
      Mob No. 9891707558
      Post: Assistant Primary Teacher
      Post Code: 89/17.

10.   Renu
      Aged about 33 years,
      D/o Sh. Ramesh Kumar
      R/o R-556/7, Pana Udyan,
      Narela, Delhi-110049
      Mob No. 9818204452
      Post: Assistant Primary Teacher
      Post Code: 89/17.                            ..          Applicants

(By Advocate:Shri Anuj Aggarwal)


                                Versus

1.    Delhi Subordinate Services Selection Board (DSSSB)
      Through the Chairman
      FC-18, Institutional Area,
      Karkardooma, Delhi-110092

2.    Govt. of NCT of Delhi
      Through the Chief Secretary
      Secretariat, I.P. Estate,
      New Delhi-110002

3.    The Director of Education,
      Directorate of Education,
      Govt. of NCT of Delhi
                   22     OA No.484/2018 and connected cases


     Old Secretariat Building,
     Civil Lines, Delhi-110054.                   ...Respondents

(By Advocate:Mrs.Harvinder Oberoi and Sh. Anuj Kumar Sharma)


(9)_ O.A. No.493/2018

1.   Sh. Naresh Kumar
     Aged about 32 years,
     S/o Sh. Amar Chand
     R/o E150/6, Hari Nagar Extn.
     Jaitpur Road, Badarpur,
     New Delhi-110044
     Mob. No. 8800527172
     Post: Special Education Teacher
     Post Code: 87/17
     Group-B.

2.   Sh. Surender
     Aged about 31 years,
     S/o Sh. Gayan Parkash
     R/o Village- Kiloroad,
     Post Office-Sandal Kalan,
     Distt. Sonepat,
     Haryana-131001
     Mob. No. 09991100940
     Post: Special Education Teacher
     Post Code: 87/17
     Group-B.

3.   Shri Vinod Kumar
     Aged about 33 years
     S/o Shri Om Prakash Sihag
     R/o Ward No.6, Golu Wala,
     Sihangan, Dist. Hanumangarh,
     Rajasthan-335802
     Mob. No.09680010863
     Post: Special Education Teacher
     Post Code: 87/17
     Group - B.

4.   Shri Shanker Lal Gujar
     Aged about 32 years,
     S/o Shri Barda Gujar
     R/o Kajodia, Jajpriya, Bhilwara,
     Shahpura Raj, Rajasthan
     Pin-311404
                    23     OA No.484/2018 and connected cases


     Mob No.9413683939
     Post: Special Education Teacher
     Post Code: 87/17
     Group-B.

5.   Shri Natthu Lal Yogee
     Aged about 36
     S/o Shri Ramakaran Yogee,
     R/o Bichhidona via-Malarna,
     R.S. Dist. Swai Madhopur
     Rajasthan-3232033
     Mob. No.9950331232
     Post: Special Education Teacher
     Post Code: 87/17
     Group-B.                                    ...Applicants

(By Advocate: Shri Anuj Aggarwal)

                 Versus

1.   Delhi Subordinate Services Selection Board (DSSSB)
     Through the Chairman
     FC-18, Institutional Area,
     Karkardooma, Delhi - 110092.

2.   Govt. of NCT of Delhi
     Through the Chief Secretary
     Secretariat, I.P. Estate,
     New Delhi - 110002.

3.   The Director of Education,
     Directorate of Education
     Govt. of NCT of Delhi,
     Old Secretariat Building, Civil Lines,
     Delhi-110054.                    ...              Respondents

(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)

(10) OA No.494/2018

1.   Teena (aged 30 years)
     (Post-Teacher, Group-B),
     W/o Sh. Amit Kumar Sharma,
     R/o H.No. 1718, Pana Mamoorpur,
     Narela, Delhi - 110 040.

2.   Suman Kaushik (aged 32 years),
     (Post-Teacher, Group-B),
                   24     OA No.484/2018 and connected cases


     D/o Shri Niwas,
     R/o H.No.82, Bank Vali Gali,
     Pehlad Pur, Delhi - 110 042.

3.   Vandana (aged 36 years)
     (Post-Teacher, Group-B),
     W/o Sh. Kuldeep Sharma,
     R/o RZ-76, Second Floor,
     South Extn. Part-I,
     Happy Smile Play School,
     Shukkar Bazar Road,
     Uttam Nagar, New Delhi - 59.

4.   Nidhi Sharma (age 32 years)
     (Post-Teacher, Group-B),
     D/o Shri Anil Sharma
     W/o Sh. Nitin Kaushik,
     WZ-829, Palam Village, Badiyal,
     Bata Chowk, Delhi - 110 045.

5.   Taljeet Kaur (age 35 years)
     (Post-Teacher, Group-B),
     D/o Sh. Harbans Singh,
     R/o NW-4, Vishnu Garden,
     Tilak Nagar, Delhi - 110 018.

6.   Neelam (age 33 years),
     (Post-Teacher, Group-B),
     W/o Shri Narender,
     R/o H.No.29/75, Near Jaat Chopal,
     Daulat Pur, Shahbad,
     Samaipur, Delhi - 110 042.

7.   Sushma (age 32 years)
     (Post-Teacher, Group-B),
     W/o Shri Manish,
     R/o H.No.13, Bank Wali Gali,
     Prahlad Pur Bangar Village,
     Delhi - 110 042.                                 ...Applicants

(By Advocate: Shri Rajesh Pratap Singh Raghuvanshi)

                               Versus

1.   Govt. of NCT of Delhi through
     Secretary,
     Delhi Secretariat,
     Players Building, IP Estate,
                    25     OA No.484/2018 and connected cases


     New Delhi.

2.   Delhi Subordinate Services Selection Board,
     Through its Chairperson,
     FC-18, Institutional Area,
     Karkardooma, Delhi - 110 092.

3.   Directorate of Education,
     Through Govt. of NCT of Delhi,
     Old Secretariat, Delhi.                      ...Respondents

(By Advocate:Mrs. Harvinder Oberoi and Shri Jagdish N)



(11) O.A. No. 495/2018

1.   Ritu (Aged about 32 years)
     W/o Sh. Vishal,
     R/o H.No.45, Pocket-12,
     Sector 24, Rohini, Delhi-85
     Post Code: 151/17-PGT
     (Computer Science).

2.   Vishal (Aged about 34 years)
     S/o Sh. Dharamvir,
     R/o H.No.45, Pocket-12,
     Sector 24, Rohini, Delhi
     Post Code: 150/17-PGT
     (Computer Science).                                       ...Applicants

(By Advocate: Shri Ranjan Tyagi)

                                    Versus

1.   Govt. of NCT of Delhi through
     Chief Secretary,
     A-Wing, 5th Floor, Delhi Secretariat,
     IP Estate, New Delhi.

2.   Delhi Subordinate Services Selection Board (DSSSB),
     Through its Chairman,
     FC-18, Karkardooma Institutional Area,
     Delhi - 110 092.

3.   The Director of Education,
     Directorate of Education,
     Govt. of NCT of Delhi,
                    26     OA No.484/2018 and connected cases


     Old Secretariat Building, Civil Lines,
     Delhi-110 054.

4.   Lieutenant Governor of Delhi,
     Raj Niwas, Rajpur Road,
     Delhi.                                     ...Respondents

(By Advocate:Mrs. Harvinder Oberoi and Shri Amit Anand)

(12). O.A. No. 496/2018

1.   Ms. Priyanka Gupta
     Aged about 31 years,
     D/o Ramesh Kumar Gupta
     R/o E-4/8, Sector-16,
     Rohini, Delhi
     Mob. No.8585911237
     Post: Assistant Primary Teacher (PRT)
     Post Code:89/17
     Group-B.

2.   Ms. Pinki
     Aged about 34 years,
     D/o Shri Dharambir
     R/o H.No.205,
     Village Madanpur Dabas
     P.O. Rani Khera,
     New Delhi-110081
     Mob No.9268300239
     Post: Assistant Primary Teacher (PRT)
     Post Code:89/17
     Group-B.

3.   Ms. Kanchan Sharma
     Aged about 31 years,
     D/o Shri Kiran Pal Sharma
     R/o 1067/E, Ganga Niwas,
     Lohiya Gali No.5,
     Babarpur, Shahdara
     Dehli-110032.

4.   Laxmi Devi
     Aged about 31 years,
                   27    OA No.484/2018 and connected cases


     D/o Sunil Kumar Gupta
     R/o Blk-K, H.No.1616, Jahangir Puri,
     Delhi-110033
     Mob. No. 9560115743
     Post: Assistant Primary Teacher (PRT)
     Post Code: 89/17
     Group-B.                              ..Applicants

(By Advocate: Shri Anuj Aggarwal)

                              Versus

1.   Govt. of NCT of Delhi
     Through its Chief Secretary,
     Delhi Secretariat,
     I.P. Estate, New Delhi-110002.

2.   Delhi Subordinate Services Selection Board (DSSSB),
     Through its Chairman
     Govt. of NCT of Delhi,
     FC-18, Institutional Area,
     Karkardooma, Delhi-110092.

3.   The Director of Education,
     Directorate of Education,
     Govt. of NCT of Delhi,
     Old Secretariat Building, Civil Lines,
     Delhi-110 054.                         ...Respondents

(By Advocate: Mrs.Harvinder Oberoi)

(13) O.A. No.497/2018

1.   Aruna Verma
     W/o Sh. Ramneek Verma,
     R/o H.No. 1415-A, Modern Colony,
     Haryana-135001
     Aged about 34 years.

2.   Bhawna Dubey
     D/o G.C. Dubey,
     R/o A1/260A, Keshav Puram,
     Delhi - 35
     (Aged about 37 years)
     (Group-B)
     (Candidates to the post of
     PGT (Computer Science) &
                    28     OA No.484/2018 and connected cases


     PGT (Sociology) respectively).                    ....Applicants

(By Advocate: Shri Ajesh Luthra)

                                    Versus

1.   Govt. of NCT of Delhi through
     Chief Secretary,
     A-Wing, 5th Floor, Delhi Secretariat,
     IP Estate, New Delhi.

2.   Delhi Subordinate Services Selection Board (DSSSB),
     Through its Chairman,
     FC-18, Karkardooma Institutional Area,
     Delhi - 110 092.

3.   The Director,
     Directorate of Education,
     Govt. of NCT of Delhi,
     Old Secretariat,
     Delhi-110 054.

4.   Lieutenant Governor of Delhi,
     Raj Niwas, Rajpur Road,
     Delhi.                                     ...Respondents

(By Advocate:Mrs. Harvinder Oberoi and Mr. Jagdish N)


(14) O.A. No.498/2018

1.   Manju Bala (Aged about 37 years)
     D/o Sh. Ram Narayan Yadav,
     R/o Vill.& PO Pandwala Kalam,
     Najafgarh, New Delhi.

2.   Akansha (Aged about 33 years)
     D/o Sh. Rajender Pal,
     R/o H.No.491, Vill. Bankner,
     Narela, Delhi - 40.                               ...Applicants

(By Advocate: Shri U. Srivastava)

                                    Versus

1.   Govt. of NCT of Delhi through
     Its Chief Secretary,
     A-Wing, 5th Floor, Delhi Secretariat,
                    29     OA No.484/2018 and connected cases


     IP Estate, New Delhi.

2.   Delhi Subordinate Services Selection Board (DSSSB),
     Through its Chairman,
     FC-18, Karkardooma Institutional Area,
     Delhi-110 092.

3.   The Chairman,
     Central Board of Secondary Education,
     'Shiksha Kendra' 2, Community Centre,
     Preet Vihar, New Delhi - 110 092.

4.   The Director of Education,
     Directorate of Education,
     Delhi Admn., Old Secretariat,
     Near Vidhan Sabha, Civil Lines,
     New Delhi.                                 ...Respondents

(By Advocate:Mrs. Harvinder Oberoi and Shri H.A. Khan and
             Ms. Purnima Maheshwari)


(15) O.A. No.500/2018

1.   Mrs. Ravita Rathee (Age 38 years)
     (Teacher Primary) Group 'B',
     W/o H.C. Bhartiya,
     H.No.52, Mangeshpur,
     Delhi - 110 039.

2.   Ms. Kusum (Aged 37 years)
     (Teacher Primary) Group 'B',
     D/o Sh. G.S. Rana,
     H.No.33, D-15, Dwarkadish Apartment,
     Rohini, Sector-110007,
     Delhi - 110 085.                                  ...Applicants

(By Advocate: Shri Randhir Kumar)

                                     Versus

1.   Directorate of Education,
     Through its Secretary,
     Govt. of NCT of Delhi,
     Old Secretariat, I.P. Estate,
     Delhi-110 054.

2.   Delhi Subordinate Services Selection Board,
                   30     OA No.484/2018 and connected cases


     Through its Chairman,
     F-18, Institutional Area, Karkardooma,
     Delhi - 110 092.                                 ...Respondents

(By Advocate:Mrs. Harvinder Oberoi and Shri Jagdish N)


(16) O.A. No.515/2018

1.   Salochana Devi, Age 38 years,
     D/o Sh. Hoshiar Singh,
     R/o Near Mata Mandir, Village-Paprawat,
     PO-Najafgarh, New Delhi - 110 043.

2.   Seema Rani, Age 34 years,
     W/o Sh. Vijay Pal,
     R/o H.No. 983, Sector-2,
     Bahadurgarh, Haryana.

3.   Suman Rani, Age 32 years,
     W/o Sh. Deepak Dalal,
     R/o VPO Asauda, Pana-Todran,
     Tehsil-Bahadurgarh,
     Distt-Jhajjar, Haryana.

4.   Kavita, Age 30 years,
     W/o Sh. Kuldeep,
     R/o H.No.100, Mundhela Kalan,
     New Delhi-110073.

5.   Seema, Age 35 years,
     w/o Sh. Chander Shekhar,
     R/o RZH-64, Gali No.10, Raj Nagar,
     Part-II, Palam Colony,
     New Delhi - 110 077.                             ...Applicants

(By Advocate: Shri Yash Pal Rangi)
                               Versus
Govt. of NCT of Delhi & Ors. through

1.   Chief Secretary,
     Govt. of NCT of Delhi,
     New Secretariat, IP Estate,
     New Delhi.

2.   Delhi Subordinate Services Selection Board,
     Through its Chairman,
                    31    OA No.484/2018 and connected cases


     FC-18, Institutional Area, Karkardooma
     Delhi.
3.   The Director,
     Directorate of Education,
     Govt. of NCT of Delhi,
     Old Secretariat, Delhi.
4.   Lieutenant Governor of Delhi,
     Raj Niwas, Rajpur Road,
     Delhi.                                    ...Respondents

(By Advocate:Mrs. Harvinder Oberoi, Shri Jagdish N. and Mr. Anuj
              Kumar Sharma)

(17) O.A. No. 516/2018

1.   Manju Bala (Aged about 37 years)
     D/o Sh. Ram Narayan Yadav
     R/o Vill & P.O. Pandwala Kalan
     Najafgarh, New Delhi.

2.   Kumari Meera Sinha (Aged about 39 years)
     D/o Sh. Mahabir Prasad
     R/o J-60, Sector 22 Noida, UP-201301.

3.   Alka Singh (Aged about 36 years)
     D/o Sh. Attar Singh
     R/o 19/1, A-1 Block, Amrit Vihar,
     Burari, Delhi-84.

4.   Ritu Rani (Aged about 32 years)
     D/o Sh. Rajinder Singh
     R/o C-2/14, Bhagwati Garden Extn.
     Near Dwarka Metro Station, Delhi.            .... Applicants

(By Advocate: Shri U. Srivastava)

                                 Versus
1.   Govt.of NCT of Delhi
     Through its Chief Secretary
     A-Wing, 5th Floor, Delhi Secretariat
     I.P., Estate, New Delhi.

2.   Delhi Subordinate Services Selection Board (DSSSB)
     Through its Chairman, GNCTD
     FC-18, Karkardooma Institutional Area, Delhi-92
                   32     OA No.484/2018 and connected cases


3.   The Chairman
     Central Board of Secondary Education
     Shiksha Kendra, 2, Community Centre,
     Preet Vihar, New Dehi- 110092.

4.   The Director of Education
     Directorate of Education
     Delhi Admn., Old Secretariat
     Near Vidharn Sabha, Civil Lines, New Delhi.              ...Respondents

(By Advocate:Mrs. Harvinder Oberoi with Shri H.A. Khan)

(18) O.A. No. 517/2018

1.   Dilli Athithi Shikshak Sanggh,
     Through its Coordinator and authorised
     Representative
     Prabhanjan Kumar Jha
     Aged about 29 years
     S/o Bindhya Nath Jha,
     R/o 4498A, Gali No.B-110/10, Sant Nagar,
     Burari, Delhi-110084.

2.   Bhanu Priya
     Aged about 30 Years,
     D/o Choub Singh
     JE-31, R/o Galli No. 18, Jagatpur Extn.,
     Near Navjyoti School,
     New Delhi -110084.
     (Working as a Guest Teacher,
     Appointed by the Director of Education,
     Govt. of NCT of Delhi).                             ...Applicants

(By Advocate:Shri Trideep Pais)

                               Versus

1.   The Govt.of NCT of Delhi.
     Through the Directorate of Education
     (Director of Education)
     Old Secretariat Building, Civil Lines,
     Delhi-110054.

2.   The Chairman, Delhi Subordinate Services
     Selection Board
     Through its Chairman
     UTCS Building, Behind Karkardooma
     Court Complex,
                   33     OA No.484/2018 and connected cases


     Vishwas Nagar, Shahadara
     Delhi-110032.

3.   Department of Education
     Through its Secretary
     Government of National Capital Territory of Delhi.
     Delhi Secretariat, I.P. Estate,
     New Delhi-110002.                        ..Respondents

(By Advocate:Mrs. Harvinder Oberoi)


(19) O.A. No. 519/2018

Renu Kumari (Aged 32 Years)
(Post -Teacher, Group-B)
W/o Sh. Pawan Kumar
R/o H. No. 493/31, Nai Court Road,
Near Indu Vidyalaya,Ashok Vihar, Sonepat,
Haryana 131001.                                       ...Applicant

(By Advocate: Shri Subodh Kumar Jha)

                               Versus

1.   Govt. of NCT of Delhi.
     Through its Secretary,
     Delhi Secretariat
     Players Building
     IP Estate, New Delhi.

2.   Delhi Subordinate Services Selection Board,
     Through its Chairperson
     FC-18, Institutional Area,
     Karkardooma, Delhi-110092.

3.   Directorate of Education
     Through Govt.of NCT of Delhi
     Old Secretariat, Delhi.                             ...Respondents

(By Advocate:Shri Mrs. Harvinder Oberoi and Shri H.A. Khan)

(20) O.A. No. 520/2018

1.   Mamta Wife of Shri Vinod Kumar Vashist
     Aged about 31 years resident of Village,
     & Post Ram Nagar, Tehsil Ganaur
     District Sonepat ( Haryana).
                    34     OA No.484/2018 and connected cases




2.   Sonu Kumari Wife of Shri Raj Pal
     Aged about 31 years resident of Village,
     & Post Ram Nagar, Tehsil Ganaur
     District Sonepat ( Haryana).

3.   Renu Wife of Shri Gaurav Sharma
     Aged about 31 years
     Resident of House No. 837, Gali No. 3
     Ward no. 24, near Shiva School
     Dev Nagar, Sonepat ( Haryana).

4.   Meenakshi wife of Shri Vikaram Sharma
     Aged about 31 years
     Resident of 270 /4, Gali -4, Satish Electronic
     Haidarpur Village, Ambedkar Nagar,
     Delhi.                                    ..Applicants
(By Advocate: Shri G.P. Srivastava)

                                Versus
1.   Govt. of NCT of Delhi
     Through its Chief Secretary,
     A-Wing, 5th Floor, Delhi Secretariat
     I.P. Estate, New Delhi.
2.   Union of India,
     Through its Secretary,
     Ministry of Human Resource Development,
     Shashtri Bhawan, New Delhi.
3.   Delhi Subordinate Services Selection
     Board (DSSSB) through its Chairman,
     FC-18, Institutional Area, Karkardooma
     Delhi-110092.
4.   The Director of Education,
     Directorate of Education,
     Govt.of NCT of Delhi,
     Old Secretariat Building, Civil Lines,
     Delhi-110054.
5.   Central Board of Secondary Education
     Through its Chairperson,
     'Shiksha Kendra', 2, Community Centre,
     Preet Vihar, New Delhi-110092.         ....Respondents

(By Advocate:Mrs. Harvinder Oberoi, Mr. Anuj Kumar Sharma, Mr.
            Statish Kumar and Shri Jagdish N.)
                    35      OA No.484/2018 and connected cases


                                 ORDER

By Mr. V. Ajay Kumar, Member (J) Since all these OAs are identical in nature, they are disposed of by this common order.

2. These OAs are filed challenging the advertisements issued by the respondents proposing to select candidates for the posts of TGT (Natural Science) (Female), Assistant Teacher(Primary), TGT (Hindi) (Female), Special Educator Teacher, TGT (Social Science) (Female), TGT (Social Science & English), TGT (Natural Science & Maths), PGT (History) (Female), Physical Education Teacher, PGT (Hindi), TGT (Physical Education Teacher), PGT (Biology) (Male), Assistant Nursery Teacher, PGT (Computer Science), PGT (Sociology) and Guest Teachers, in so far as it stipulated conditions that disentitle the applicants from appearing in the proposed examination for selection. On various dates, interim orders were passed by this Tribunal directing the respondents to permit the applicants to take part in the examination but it was directed that such appearance shall not be treated as adjudication or determination of any rights.

3. We heard Shri Ashok Aggarwal, Shri Anuj Aggarwal, Shri Ranjit Sharma, Shri Subodh Kumar Jha, Shri Ajesh Luthra, Shri Rajesh Pratap Singh Raghuvanshi, Shri T.N.Tripathi, Shri Ranjan Tyagi, Shri U. Srivastava, Shri Randhir Kumar, Shri Yashpal Rangi, Shri Trideep Pais and Shri G.P. Srivastava, learned counsel 36 OA No.484/2018 and connected cases for the applicants in respective OAs and Mrs. Harvinder Oberoi, Additional Standing Counsel and Shri Amit Anand, Shri Kumar Onkareshwar, Shri Anuj Kumar Sharma, Ms. Purnima Maheshwari, Shri Ashok Kumar, Shri H.A. Khan, Shri S.N. Verma, Shri Satish Kumar and Shri Jagdish N, learned counsel for respondents at length.

4. The applicants felt aggrieved by certain conditions incorporated in the advertisement. While, according to them, the conditions cannot be sustained in law, the respondents plead that they have been incorporated on the basis of the relevant provisions of law as well as the adjudication, that has taken place earlier.

5. The occasion for us to go deep into the issue at this stage would arise if only the results are declared and applicants or some of them come up to the level/zone of selection. It is only with reference to those candidates, who otherwise stand a chance of being selected, that the further particulars or the legality of their claim, can be decided. Pendency of the OA is prone to be an impediment for the entire selection process.

6. We, therefore, dispose of these OAs directing that:

(a) the respondents shall proceed to declare results of the examination which was held in pursuance of the impugned notification/advertisement.
37 OA No.484/2018 and connected cases
(b) the interim order passed in these OAs, shall not be construed as conferring eligibility upon them, but the same shall be decided by the respondents separately.
(c) in case the applicants or any of them are found to be in the zone of selection, the respondents shall inform such of them through a notice as to how they are not eligible to participate in the selection process, duly indicating the reasons.
(d) the applicants shall be entitled to submit their explanation/representation putting forward their grievance, within 15 days from the date of receipt of such communication.

(d) further steps shall be taken by the respondents as regards the applicants only after passing a reasoned order, on the basis of the notice and reply, if any.

(e) the verification as indicated shall be undertaken along with the results in the examination.

It shall be open to the applicants to approach the Tribunal, by filing fresh OAs, if their grievance subsists. All the pending MAs also stand disposed of. There shall be no order as to costs.

(A.K. BISHNOI)                                    (V. AJAY KUMAR)
MEMBER (A)                                            MEMBER (J)


RKS