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[Entire Act]
State of Tamilnadu - Section
Section 60 in Regulations of the Tamil Nadu Agricultural University
60. For transporting personal effects, the actual transportation charges by rail (the actual charges paid for carrying by goods train and, or passenger train) subject to the limits laid down shall be allowed.
| Maximum No. | Kilograms allowed | ||
| By Goods train | By Passenger | Total | |
| Grade I and II | 4,300 | 200 | 4,500 |
| Grade III and IV | 1,925 | 75 | 2,000 |
| Grade V and VI | 960 | 40 | 1,000 |