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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2) in Tamil Nadu Non-Trading Companies Rules, 1981

(2)A poll demanded on any other question not being a question relating to the election of a chairman which is provided for in rule 27 shall be taken at such time not being later than forty-eight hours from the time when the demand was made as the Chairman may direct.