Section 32(2)(g) in The Jammu and Kashmir Pharmacy Act, 2011

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

(g)any other matter which is to be or may be prescribed under Chapters III and IV except IV except sub-section (1), (2), (3) and (4) of section 31.

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