Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

State of Gujarat - Subsection

Section 149(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)the system of assessment and method of recovery and the powers exercisable by the Commissioner or other officers in the collection of the tax;