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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(3) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(3)The agent of a factory for which the area is assigned shall enter into an agreement with a cane grower or with a Cane-growers' Co-operative Society, as the case may be, in Form VII within a month of the offer mentioned in sub-rule (1).