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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1)(i) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

(i)stop and search any person, boat, vehicle or receptacle used or intended to be used for the transport of specified forest produce;