Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(2) in Telangana Abolition of Inams Act, 1955 (2)[ It extends to the whole of [the State of Telangana] [Substituted by the Act No.29 of 1985.] and shall apply to all inams as defined in clause (c) of sub-section (1) of section 2.]
