Rajasthan High Court - Jodhpur
Smt. Barju Devi vs . State Of Rajasthan & Ors. on 10 November, 2014
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
S.B. CRIMINAL MISC. PETITION NO.2212/2011
Smt. Barju Devi Vs. State of Rajasthan & Ors.
Date of order : 10.11.2014
HON'BLE MR. JUSTICE VIJAY BISHNOI
Mr. S.S. Khatri for petitioner. Mr. R.K. Bohra, Public Prosecutor. Mr. Jogender Singh for respondent No.2.
Learned counsel for the petitioner does not want to press this criminal misc. petition.
The criminal misc. petition is, therefore, dismissed as not pressed.
[VIJAY BISHNOI],J.
Babulal/ 131