Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in The Energy Conservation Act, 2001

(6)The Director-General of the Bureau shall exercise and discharge such powers and duties of the Bureau as may be determined by regulations.