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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(3)This section shall come into force at once, and the remaining provision of this Act shall come into force in such areas and on such dates as the Government may, by notification, appoint, and different areas.