Section 27(2)(a) in Andhra Pradesh Pawn Brokers Act, 2002

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(a) in Andhra Pradesh Pawn Brokers Act, 2002

(a)if any article answering the description oi any of the properties set forth in any such list is offered to him in pawn, for sale, or otherwise, to proceed in accordance with provisions of sub-section (1); and

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State of Andhra Pradesh - Subsection

Section 27(2)(a) in Andhra Pradesh Pawn Brokers Act, 2002