Delhi High Court - Orders
Pr. Commissioner Of Income Tax-8 vs M/S S Chand & Company Pvt Ltd on 15 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 155/2019 & CM Nos.7108-09/2019
PR. COMMISSIONER OF INCOME TAX-8 ..... Appellant
Through : Mr. Ashok K. Manchanda, Adv.
versus
M/S S CHAND & COMPANY PVT LTD. ..... Respondent
Through : None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.02.2019 List on 02.07.2019 along with ITA Nos.118-120/2011 and ITA No.529/2011.
Notice of the said four appeals shall be issued to the counsel appearing for the respondent/assessee stating that all the appeals will be heard together finally on the next date of hearing.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 15, 2019 aj