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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-8 vs M/S S Chand & Company Pvt Ltd on 15 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~19
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     ITA 155/2019 & CM Nos.7108-09/2019

      PR. COMMISSIONER OF INCOME TAX-8 ..... Appellant
                   Through : Mr. Ashok K. Manchanda, Adv.

                          versus

      M/S S CHAND & COMPANY PVT LTD. ..... Respondent
                    Through : None.

      CORAM:
      HON'BLE MR. JUSTICE S. RAVINDRA BHAT
      HON'BLE MR. JUSTICE PRATEEK JALAN

                   ORDER

% 15.02.2019 List on 02.07.2019 along with ITA Nos.118-120/2011 and ITA No.529/2011.

Notice of the said four appeals shall be issued to the counsel appearing for the respondent/assessee stating that all the appeals will be heard together finally on the next date of hearing.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 15, 2019 aj