Allahabad High Court
Dr. A.M. Urfi (Afzal Murtaza) & 5 Ors. ( ... vs State Of U.P. Thru Secy. Nagar & Vikas & 6 ... on 19 July, 2010
Author: F.I. Rebello
Bench: Ferdino Inacio Rebello, Devi Prasad Singh
Chief Justice's Court Case :- MISC. BENCH No. - 4866 of 2006 Petitioner :- Dr. A.M. Urfi (Afzal Murtaza) & 5 Ors. ( P.I.L. ) Respondent :- State Of U.P. Thru Secy. Nagar & Vikas & 6 Ors. Petitioner Counsel :- Mohd. Wasim,Abhinav N Trivedi,Rajesh Shukla Respondent Counsel :- C.S.C.,I.P. Singh,Rajesh Shukla Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Devi Prasad Singh,J.
List in the next week. Order Date :- 19.7.2010 RKK/-
(F.I. Rebello, CJ) (Devi Prasad Singh, J)