Section 31(1) in The Tirunelveli City Municipal Corporation-Water Supply Bye-Laws
(1)A sum of Rs. 500 will be fined with a warning notice to stop further violation or damage; if in spite of such a warning notice such an act continues to be done, then a daily recurring fine of Rs. 25 will be imposed. If the crime is continued, water connection will be disconnected and necessary action will be taken through Court of Law.
