Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 204 in Tripura Excise Rules, 1962

204. Disposal of confiscated articles other than exciseable articles.

- Confiscated intoxicant other than those referred to in Rule 202 shall be destroyed.