Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(a) in The Disaster Management (Notice Of Alleged Offence) Rules, 2007

(a)name and address, including telephone number, if any, of the person giving the notice of his intention to make the complaint of an alleged offence;