Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Tamilnadu - Subsection Section 69(g) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978 (g)pull up or remove any pillar, post or stake or mark placed under the authority of the Board;
