Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 67 in The Delhi Water Board Act, 1998 67. Time and manner of payment of charges. -Save as otherwise provided in this Act, any charge levied under this Act shall be payable on such dates and in such manner as may be determined by regulations made in this behalf.
