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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Jharkhand - Subsection

Section 57(4)(b) in Bihar Factories Rules, 1950

(b)If no information as to the date of construction, thickness of walls and safe working pressure is available, the age of the sizing cylinder shall be determined by the competent person in consultation with the Chief Inspector from any other particulars available with the manager.