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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1)(c) in THE ADMINISTRATOR GENERAL’S ACT, 1913

(c)the names and addresses of the surviving next-of-kin of the deceased, and, on the lapse of one month from the date of the death,