Section 4(1)(iii) in Customs (Import of Goods at Concessional Rate of Duty) Rules, 2017

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(iii)the nature and description of goods imported used in the manufacture of goods at the premises of the importer or the job worker, if any;

Legal Document View