108. No male officer to enter women prisoners' enclosure.
(1)No male officer including a Superintendent and Assistant Superintendent shall, on any pretext, enter the women's section of the prison without the Matron or Lady Warden and the two shall not separate whilst in the section. Should it be necessary to enter the women's section of the prison at night, the officer on duty and one or more jail guard shall enter the section, when the Matron or Lady Warden shall be summoned to accompany them if she is not present in the prison. Jail guard acting as escort to any official visitor shall remain outside the women's section of the prison while it is being inspected.(2)If at any time a male prison officer or jail guard or prisoner enters, or attempts to enter any ward or portion of a prison reserved for female prisoners, without proper authority, it shall be reported to the Inspector General forthwith.
