Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Rajasthan - Subsection Section 97(ii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976 (ii)In the case of any appeal against an order imposing any of the penalties specified in rule 83, the appellate authority shall consider:
