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Union of India - Section

Section 59 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

59. Operation and Maintenance Expenses

.-(1) The O&M Expenses shall be Rs. 9 Lakhs/MW for the 1st year of operation.
(2)Normative O&M expenses allowed at the commencement of the Control Period under these regulations shall be escalated at the rate of 5.72% per annum.