Delhi High Court - Orders
Neha Rani vs The Chairman Medical Counselling ... on 29 June, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~11,12,13,14,15,16,17, 18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9634/2022, CM APPL. 28747/2022 & CM APPL.
28748/2022
NEHA RANI ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Anand & Mr. Mukul Dev Mishra,
Advocates.
Versus
THE CHAIRMAN MEDICAL COUNSELLING COMMITTEE
AND ORS ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
Mr. Vijay Joshi, Sr. Panel Counsel
12
+ W.P.(C) 9635/2022, CM APPL. 28749/2022 & CM APPL.
28750/2022
MOHAMMED MEHAFOOZ ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
THE CHAIRMAN, MEDICAL COUNSELLING COMMITTEE
AND ORS ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
Mr. Rajesh kumar & Ms. Mishika
Pandita, Advocates.
Signature Not Verified
Digitally Signed
By:NIRMLA TIWARI
Signing Date:30.06.2022
16:48:41
13
+ W.P.(C) 9636/2022, CM APPL. 28751/2022 & CM APPL.
28752/2022
VINAY D ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Niraj Kumar, Sr. Advocate for
R-1
Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
14
+ W.P.(C) 9637/2022, CM APPL. 28753/2022 & CM APPL.
28754/2022
APOORVA SHREEVASTAVA ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
15
+ W.P.(C) 9638/2022, CM APPL. 28755/2022 & CM APPL.
28756/2022
APEKSHA KUMAR ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Signature Not Verified
Digitally Signed
By:NIRMLA TIWARI
Signing Date:30.06.2022
16:48:41
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
THE CHAIRMAN MEDICAL COUNSELLING COMMITTEE
AND ORS & ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
Mr. Ghanshyam Mishra, Central
Govt. Counsel
16
+ W.P.(C) 9639/2022, CM APPL. 28757/2022 & CM APPL.
28758/2022
RICHA TRIPATHI ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
THE CHAIRMAN,MEDICAL COUNSELLING COMMITTEE
AND ORS ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
Mr. Mukul Singh, CGSC with Ms. Ira
Singh, Advocate
17
+ W.P.(C) 9640/2022, CM APPL. 28759/2022 & CM APPL.
28760/2022
BHAVIN BANSAL ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Signature Not Verified
Digitally Signed
By:NIRMLA TIWARI
Signing Date:30.06.2022
16:48:41
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
Mr. Vivek Goyal, Advocate.
18
+ W.P.(C) 9641/2022, CM APPL. 28761/2022 & CM APPL.
28762/2022
PAPISHETTY NAVYA NANDINI ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
THE CHAIRMAN,MEDICAL COUNSELLING COMMITTEE
AND ORS ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
Mr. Nitinjya Chaudhry, Sr. Panel
Counsel with Mr. Deepak Gautam,
Advocate.
19
+ W.P.(C) 9642/2022, CM APPL. 28763/2022 & CM APPL.
28764/2022
JATIN KUMAR GUPTA ..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr.
Somanatha Padhan, Mr. Ashok
Signature Not Verified
Digitally Signed
By:NIRMLA TIWARI
Signing Date:30.06.2022
16:48:41
Anand & Mr. Mukul Dev Mishra,
Advocates.
versus
UNION OF INDIA ..... Respondent
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das & Mr. Abhijit
Chakravarty, Advocates.
Mr. Ajay Jain, Senior Panel Counsel
with Mr. Keshav Ahuja, Advocate.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 29.06.2022
1. Learned counsel for the petitioners submits that the National Medical Commission be impleaded as a party in W.P. (C) 9633/2022, W.P. (C) 9635/2022, W.P. (C) 9638/2022, W.P. (C) 9639/2022 and W.P. (C) 9641/2022.
2. On the oral submissions made by the learned counsel for the petitioners, National Medical Commission be impleaded as a respondent. Amended memo of parties be filed.
3. Issue notice.
4. Notice accepted on behalf of the respondents. Reply be filed within two weeks with a copy to the learned counsel for the petitioners, who may file rejoinder within one week thereafter.
5. List for arguments on 5th August, 2022.
NEENA BANSAL KRISHNA, J (VACATION JUDGE) JUNE 29, 2022/PA Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:30.06.2022 16:48:41