Rajasthan High Court - Jaipur
M/S Raptakos Brett And Co. Ltd vs Premendra Sharma S/O Late Kailash ... on 28 September, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11168/2022
M/s Raptakos Brett And Co. Ltd.
----Petitioner
Versus
Premendra Sharma S/o Late Kailash Chandra Sharma
----Respondent
For Petitioner(s) : Mr. Veyankatesh Garg For Respondent(s) : Mr. Pankaj Choudhary HON'BLE MR. JUSTICE INDERJEET SINGH Order 28/09/2022 Counsel for the respondents seeks four weeks' time to file reply.
Time prayed for is allowed. List after four weeks.
Counsel for the respondents undertakes not to pursue the contempt proceedings.
(INDERJEET SINGH),J Upendra Pratap Singh /539 (Downloaded on 01/10/2022 at 08:57:18 PM) Powered by TCPDF (www.tcpdf.org)