Rajasthan High Court - Jodhpur
Achal Gachh Jain Shweatamber Trust ... vs State Of Rajasthan on 22 March, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3692/2022
Achal Gachh Jain Shweatamber Trust Bhinmal
----Petitioner
Versus
State State of Rajasthan & Ors.
----Respondents
And
S.B. Civil Writ Petition No. 16991/2021
Achal Gachh Jain Shweatamber Trust
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Moti Singh
For Respondent(s) : Mr. Karan Joshi
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 22/03/2022 Mr. Karan Joshi is appearing as caveator on behalf of respondent Mohan Lal Seth in both the writ petitions. Copies of writ petitions be supplied to him during the course of the day.
List on 01st of April, 2022 while showing the name of Mr. Karan Joshi as caveator on behalf of respondent Mohan Lal Seth in the daily cause list.
(VIJAY BISHNOI),J 20-Babulal/-
(Downloaded on 22/03/2022 at 09:21:31 PM)Powered by TCPDF (www.tcpdf.org)