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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(9) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(9)"City/ Urban Area Slum Redevelopment Committee" means the City/Urban Area Slum Redevelopment Committee or Committees appointed under section 7 of this Act