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State of Maharashtra - Section

Section 89 in Maharashtra Factories Rules, 1963

89. Supply of milk and refreshment.

- At least 300 millitres of clean pure milk shall be available for each child on every day it is accommodated in the creche and the mother of such a child shall be allowed in the course of her daily work two intervals of at least fifteen minutes each (other than those allowed under section 55) to feed the child. For children above two years of age there shall be provided in addition an adequate supply of wholesome refreshment.