Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 296(2)] [Section 296] [Entire Act]

State of Uttar Pradesh - Subsection

Section 296(2)(d) in The U.P. Municipalities Act, 1916

(d)providing for the layout of public streets, residential and non-residential areas.