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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(2)(j) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(j)title procedure and the manner in which the views of the Consolidation Committee shall be obtained on matters specified for this purpose ;