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State of Uttar Pradesh - Section

Section 19 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

19. Combined select list.

- If in any year of recruitment appointments are to be made both by direct recruitment and by promotion a combined select list shall be prepared by taking the names of candidates from the relevant lists in such a manner that the prescribed percentage is maintained, the first name in the list being of the person to be appointed by promotion.