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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Andhra Pradesh - Subsection

Section 94(iii) in Andhra Pradesh Rules Under the Registration Act, 1908

(iii)When money is paid on behalf of the claimant by his agent, messenger or servant, the words "on behalf of the claimant" with the name of the claimant shall be added after the name of the payer in the endorsement.