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Supreme Court - Daily Orders

Walmart India Private Limited vs The Deputy Commissioner Of Commercial ... on 13 February, 2026

     ITEM NO.46                              REGISTRAR COURT. 2                    SECTION IV-C

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN

     Petition(s) for Special Leave to Appeal (C)                          No(s).   2349-2352/2026

     WALMART INDIA PRIVATE LIMITED                                              Petitioner(s)

                                                           VERSUS

     THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES & ANR. Respondent(s)



     Date : 13-02-2026 These petitions were called on for hearing today.



     For Petitioner(s) :
                                            Mr. Kumar Visalaksh, Adv.
                                            Mr. Gopal Mundhra, Adv.
                                            Mr. Udit Jain, Adv.
                                            Mr. Ashish Jain, Adv.
                                            Mr. Abhishek Vikas, AOR


     For Respondent(s) :

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Service of notice is complete on respondent Nos. 1 and 2 but none has entered appearance. Hence, the matter be processed for listing before the Hon'ble Court, under the rules.

Copy of this Record of Proceedings be furnished to the concerned Learned Advocate-on-Record for information and compliance.

Signature Not Verified Digitally signed by Madhu Grover

MASHROOR ALAM KHAN Date: 2026.02.14 10:00:30 IST Reason: Registrar MG