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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in Authority for Advance Rulings (Procedure) Rules, 2003

(i)"Rule" means the Customs (Advance Rulings) Rules, 2002 or the Central Excise(Advance Rulings) Rules, 20OZ as the case may be;