Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of West Bengal - Subsection Section 103(7) in West Bengal Co-operative Societies Act, 2006 (7)All such disputes shall be disposed off following the procedure and the manner as may be prescribed.
