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Union of India - Section

Section 16 in Finance Act, 2020

16. Amendment of section 33ABA.

- In section 33ABA of the Income-tax Act, in sub-section (2), for the words "and the assessee furnishes, along with his return of income,", the words, figures and letters "before the specified date referred to in section 44AB and the assessee furnishes by that date" shall be substituted.