Himachal Pradesh High Court
Labdhu Ram vs . State Of H.P. And Others A/W on 4 March, 2022
Bench: Sabina, Satyen Vaidya
Labdhu Ram vs. State of H.P. and Others a/w connected matters.
CWP No.6581 of 2021 a/w CWP .
No.7710/ 2021 and CWP No.114/2022 04.03.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner(s), in all the petitions.
Mr. Ashok Sharma, Advocate General with Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
file reply.
r to Learned Additional Advocate General seeks time to List again on 30.5.2022.
( Sabina ) Judge ( Satyen Vaidya ) March 4, 2022 (KS) Judge ::: Downloaded on - 04/03/2022 20:14:25 :::CIS